ACIT v. Khambhata Family Trust

55 ITD 97Income Tax Appellate Tribunal#25242 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2025.

Judgments citing ACIT v. Khambhata Family Trust

ACIT v. Khambhata Family Trust (55 ITD 97) — Cited in 3 Judgments | BharatTax