ACIT v. Infoses Technologies

172 Taxmann 134Reported decision#11191 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2020.

Judgments citing ACIT v. Infoses Technologies

DCIT, New Delhi vs. M/S. Hcl Comnet Systems & Services Ltd., New Delhi

In the result, the appeal of the assessee is allowed

ITA 922/DEL/2014[2008-09]Status: DisposedITAT Delhi25 Jun 2020AY 2008-09

Bench: Ms. Sushma Chowlashri N.K. Billaiya

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Satpal Gulati, Sr. DR
Section 10ASection 14ASection 251(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE MS. SUSHMA CHOWLA, VICE PRESIDENT SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 5555/DEL/2014 [A.Y 2005-06] ITA No. 6162/DEL/2013 [A.Y 2006-07] ITA No. 835/DEL/2014 [A.Y 2008-09] HCL Comnet Systems and Services Ltd Vs. The Dy. C.I.T 806, Sidharth, 96 Nehru Place Circle – 12(1) New Delhi New Delhi PAN: AAACH 3130 M ITA No. 5924/DEL/2014 [A.Y 2005-06] ITA No. 6181/DEL/2013 [A.Y 2006-07] ITA No. 922/DEL/2014 [A.Y 2008-09] The Dy. C.I.T Vs. HCL Comnet Systems and Services Ltd Circle – 12(1) 806, Sidharth, 96…

M/S. Hcl Comnet Systems and Services Ltd., New Delhi vs. ACIT, New Delhi

In the result, the appeal of the assessee is allowed

ITA 835/DEL/2014[2008-09]Status: DisposedITAT Delhi25 Jun 2020AY 2008-09

Bench: Ms. Sushma Chowlashri N.K. Billaiya

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Satpal Gulati, Sr. DR
Section 10ASection 14ASection 251(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE MS. SUSHMA CHOWLA, VICE PRESIDENT SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 5555/DEL/2014 [A.Y 2005-06] ITA No. 6162/DEL/2013 [A.Y 2006-07] ITA No. 835/DEL/2014 [A.Y 2008-09] HCL Comnet Systems and Services Ltd Vs. The Dy. C.I.T 806, Sidharth, 96 Nehru Place Circle – 12(1) New Delhi New Delhi PAN: AAACH 3130 M ITA No. 5924/DEL/2014 [A.Y 2005-06] ITA No. 6181/DEL/2013 [A.Y 2006-07] ITA No. 922/DEL/2014 [A.Y 2008-09] The Dy. C.I.T Vs. HCL Comnet Systems and Services Ltd Circle – 12(1) 806, Sidharth, 96…

ACIT, New Delhi vs. M/S. Hcl Comnet Systems and Services Ltd., New Delhi

In the result, the appeal of the assessee is allowed

ITA 5924/DEL/2014[2005-06]Status: DisposedITAT Delhi25 Jun 2020AY 2005-06

Bench: Ms. Sushma Chowlashri N.K. Billaiya

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Satpal Gulati, Sr. DR
Section 10ASection 14ASection 251(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE MS. SUSHMA CHOWLA, VICE PRESIDENT SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 5555/DEL/2014 [A.Y 2005-06] ITA No. 6162/DEL/2013 [A.Y 2006-07] ITA No. 835/DEL/2014 [A.Y 2008-09] HCL Comnet Systems and Services Ltd Vs. The Dy. C.I.T 806, Sidharth, 96 Nehru Place Circle – 12(1) New Delhi New Delhi PAN: AAACH 3130 M ITA No. 5924/DEL/2014 [A.Y 2005-06] ITA No. 6181/DEL/2013 [A.Y 2006-07] ITA No. 922/DEL/2014 [A.Y 2008-09] The Dy. C.I.T Vs. HCL Comnet Systems and Services Ltd Circle – 12(1) 806, Sidharth, 96…

M/S. Hcl Comnet Systems and Services Ltd., New Delhi vs. DCIT, New Delhi

In the result, the appeal of the assessee is allowed

ITA 5555/DEL/2014[2005-06]Status: DisposedITAT Delhi25 Jun 2020AY 2005-06

Bench: Ms. Sushma Chowlashri N.K. Billaiya

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Satpal Gulati, Sr. DR
Section 10ASection 14ASection 251(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE MS. SUSHMA CHOWLA, VICE PRESIDENT SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 5555/DEL/2014 [A.Y 2005-06] ITA No. 6162/DEL/2013 [A.Y 2006-07] ITA No. 835/DEL/2014 [A.Y 2008-09] HCL Comnet Systems and Services Ltd Vs. The Dy. C.I.T 806, Sidharth, 96 Nehru Place Circle – 12(1) New Delhi New Delhi PAN: AAACH 3130 M ITA No. 5924/DEL/2014 [A.Y 2005-06] ITA No. 6181/DEL/2013 [A.Y 2006-07] ITA No. 922/DEL/2014 [A.Y 2008-09] The Dy. C.I.T Vs. HCL Comnet Systems and Services Ltd Circle – 12(1) 806, Sidharth, 96…

DCIT, New Delhi vs. Hcl Comnet Systems & Services Ltd., New Delhi

In the result, the appeal of the assessee is allowed

ITA 6181/DEL/2013[2006-07]Status: DisposedITAT Delhi25 Jun 2020AY 2006-07

Bench: Ms. Sushma Chowlashri N.K. Billaiya

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Satpal Gulati, Sr. DR
Section 10ASection 14ASection 251(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI [THROUGH VIDEO CONFERENCE] BEFORE MS. SUSHMA CHOWLA, VICE PRESIDENT SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 5555/DEL/2014 [A.Y 2005-06] ITA No. 6162/DEL/2013 [A.Y 2006-07] ITA No. 835/DEL/2014 [A.Y 2008-09] HCL Comnet Systems and Services Ltd Vs. The Dy. C.I.T 806, Sidharth, 96 Nehru Place Circle – 12(1) New Delhi New Delhi PAN: AAACH 3130 M ITA No. 5924/DEL/2014 [A.Y 2005-06] ITA No. 6181/DEL/2013 [A.Y 2006-07] ITA No. 922/DEL/2014 [A.Y 2008-09] The Dy. C.I.T Vs. HCL Comnet Systems and Services Ltd Circle – 12(1) 806, Sidharth, 96…

ITO 10(2)(2), Mumbai vs. Lionbridge Technologies P.Ltd, Navi Mumbai

In the result, the appeals of the assessee in ITA No

ITA 290/MUM/2015[2010-11]Status: DisposedITAT Mumbai18 Nov 2015AY 2010-11

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “K”, MUMBAI. BEFORE SH. A.D. JAIN, JUDICIAL MEMBERAND SH. N.K. BILLAIYA, ACCOUNTANT MEMBER I.T.A. No. 668/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q M/s. Lionbridge Technologies Pvt. Ltd. vs. Income Tax Officer, Unit No.301 to 304, Reliable Tech 8(2)(2), M.K. Road, 3rd Floor, GUT 31, Mumbai. Airoli, Navi Mumbai. (Appellant) (Respondent) I.T.A. No. 1375/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q Income Tax Officer, vs. M/s. Lionbridge Technologies Pvt. Ltd. Unit No.301 to 304, Reliable Tech 3rd floor, 8(2)(2), M.K. Road, Mumbai. Airoli, Navi Mumbai.…

Lionbridge Technologies P.Ltd, Navi Mumbai vs. ITO 8(2)(2), Mumbai

In the result, the appeals of the assessee in ITA No

ITA 7415/MUM/2014[2010-11]Status: DisposedITAT Mumbai18 Nov 2015AY 2010-11

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “K”, MUMBAI. BEFORE SH. A.D. JAIN, JUDICIAL MEMBERAND SH. N.K. BILLAIYA, ACCOUNTANT MEMBER I.T.A. No. 668/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q M/s. Lionbridge Technologies Pvt. Ltd. vs. Income Tax Officer, Unit No.301 to 304, Reliable Tech 8(2)(2), M.K. Road, 3rd Floor, GUT 31, Mumbai. Airoli, Navi Mumbai. (Appellant) (Respondent) I.T.A. No. 1375/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q Income Tax Officer, vs. M/s. Lionbridge Technologies Pvt. Ltd. Unit No.301 to 304, Reliable Tech 3rd floor, 8(2)(2), M.K. Road, Mumbai. Airoli, Navi Mumbai.…

Lionbridge Technologies P. Ltd, Navi Mumbai vs. ITO RG 8(2)(2), Mumbai

In the result, the appeals of the assessee in ITA No

ITA 668/MUM/2014[2009-10]Status: DisposedITAT Mumbai18 Nov 2015AY 2009-10

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “K”, MUMBAI. BEFORE SH. A.D. JAIN, JUDICIAL MEMBERAND SH. N.K. BILLAIYA, ACCOUNTANT MEMBER I.T.A. No. 668/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q M/s. Lionbridge Technologies Pvt. Ltd. vs. Income Tax Officer, Unit No.301 to 304, Reliable Tech 8(2)(2), M.K. Road, 3rd Floor, GUT 31, Mumbai. Airoli, Navi Mumbai. (Appellant) (Respondent) I.T.A. No. 1375/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q Income Tax Officer, vs. M/s. Lionbridge Technologies Pvt. Ltd. Unit No.301 to 304, Reliable Tech 3rd floor, 8(2)(2), M.K. Road, Mumbai. Airoli, Navi Mumbai.…

ITO 8(2)(2), Mumbai vs. Lionbridge Technologies P.Ltd, Navi Mumbai

In the result, the appeals of the assessee in ITA No

ITA 1375/MUM/2014[2009-10]Status: DisposedITAT Mumbai18 Nov 2015AY 2009-10

Bench: Sh. A.D. Jainand Sh. N.K. Billaiya

For Appellant: S/Sh. Ajay Vohra. Sr.Advocate & N.K. Jain, AdvocateFor Respondent: S/Sh. N.K.Chand, CIT(DR) & Jitendra Yadav

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “K”, MUMBAI. BEFORE SH. A.D. JAIN, JUDICIAL MEMBERAND SH. N.K. BILLAIYA, ACCOUNTANT MEMBER I.T.A. No. 668/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q M/s. Lionbridge Technologies Pvt. Ltd. vs. Income Tax Officer, Unit No.301 to 304, Reliable Tech 8(2)(2), M.K. Road, 3rd Floor, GUT 31, Mumbai. Airoli, Navi Mumbai. (Appellant) (Respondent) I.T.A. No. 1375/Mum/2014 Assessment year: 2009-10 PAN:AABCT3380Q Income Tax Officer, vs. M/s. Lionbridge Technologies Pvt. Ltd. Unit No.301 to 304, Reliable Tech 3rd floor, 8(2)(2), M.K. Road, Mumbai. Airoli, Navi Mumbai.…

ACIT v. Infoses Technologies (172 Taxmann 134) — Cited in 9 Judgments | BharatTax