ACIT v. Harsukhlal Dhirajlal Doshi

102 Taxmann 297Reported decision1999#14643 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing ACIT v. Harsukhlal Dhirajlal Doshi

ACIT v. Harsukhlal Dhirajlal Doshi (102 Taxmann 297) — Cited in 6 Judgments | BharatTax