DDIT (IT) 3(1), MUMBAI vs. HOYER GLOBAL TRANSPORT BV, MUMBAI
In the result, all the appeals of the Revenue are dismissed and the Cross
ITA 7557/MUM/2013[2010-11]Status: DisposedITAT Mumbai21 Sept 2016AY 2010-11
Bench: Shri Mahavir Singh & Shri Manoj Kumar Aggarwalddit (It) 3(1) Vs. Hoyer Global Transport Bv R.No. 136, 1St Floor C/O Samsara Shipping P. Ltd. Sc India House, N.M. Rd 101-102, Technopolis Knowledge Ballard Estate Park, Mahakali Caves Rd Mumbai - 400038 Chakala Andheri (E) Mumbai- 400093 Pan No. Aaach9241F Cross Objection No. 43/Mum/2015 (In Ita No. 7555/Mum/2013) In Assessment Year: 2002-03 Hoyer Global Transport Bv Vs. Ddit (It) 3(1) R.No. 136, 1St Floor, Sc India C/O Samsara Shipping P. Ltd. 101-102, Technopolis Knowledge House, N.M. Rd. Park, Mahakali Caves Rd. Ballard Estate Mumbai- 400093 Mumbai- 400038 &
For Appellant: Shri Girish Dave,ARFor Respondent: Shri Jasbir Chouhan, Sr. DR
Section 143(3)Section 144CSection 144C(3)
…1 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “L”, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER DDIT (IT) 3(1) Vs. Hoyer Global Transport BV R.No. 136, 1st Floor C/o Samsara Shipping P. Ltd. SC India House, N.M. Rd 101-102, Technopolis Knowledge Ballard Estate Park, Mahakali Caves RD Mumbai - 400038 Chakala Andheri (E) Mumbai- 400093 PAN No. AAACH9241F Cross Objection No. 43/Mum/2015 (In ITA No. 7555/Mum/2013) In Assessment Year: 2002-03 Hoyer Global Transport BV Vs. DDIT (IT) 3(1) R.No. 136, 1st Floor, SC India C/o Samsara Shipping P. Ltd. 101-102, Tec…
