ACIT v. Delhi Apartment (P.) Ltd.

147 TTJ 451Income Tax Appellate Tribunal#16823 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 2(42a)period of holdingsection 2(14)disallowance of interest expendituresection 45section 36(1)(iii)profits and gains of business or professionsection 132(1)long term capital gainschange of opinionregular assessmentdisallowance u/s 14a

Judgments citing ACIT v. Delhi Apartment (P.) Ltd.

DCIT C.C. 8(4) , MUMBAI vs. M/S. AURUM PLATZ PVT. LTD, MUMBAI

ITA 2302/MUM/2021[2018-19]Status: DisposedITAT Mumbai20 Jun 2023AY 2018-19

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Sashi Tulsiyan, ARFor Respondent: Smt Shailja Rai, CIT DR
Section 14ASection 69C

…ITA Nos. 2004, 2005, 2300 to 2302/Mum/2021 Aurum Platz Pvt. Ltd; A.Y. 2015-16 to 2018-19 IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2004 & 2005/Mum/2021 (Assessment Years: 2017-18 & 2018-19) The Deputy Commissioner of Aurum Platz Private Limited Income Tax Gen 4/1, Industrial Area, Central Circle 8(4) Thane Belapur Road, Room No.659, Vs. Ghansoli, 6th Floor, Aaykar Bhavan Navi Mumbai -400 710 Maharshi Karve Road, PAN No. AACCKK2851Q Mumbai-400 051 (Appellant) (Respondent) ITA Nos. 2300, 2301 & 2302/Mum/2021 (Assessment Years:…

DCIT CC 8(4) ., MUMBAI vs. M/S. AURUM PLATZ PVT. LTD, MUMBAI

ITA 2301/MUM/2021[2016-17]Status: DisposedITAT Mumbai20 Jun 2023AY 2016-17

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Sashi Tulsiyan, ARFor Respondent: Smt Shailja Rai, CIT DR
Section 14ASection 69C

…ITA Nos. 2004, 2005, 2300 to 2302/Mum/2021 Aurum Platz Pvt. Ltd; A.Y. 2015-16 to 2018-19 IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2004 & 2005/Mum/2021 (Assessment Years: 2017-18 & 2018-19) The Deputy Commissioner of Aurum Platz Private Limited Income Tax Gen 4/1, Industrial Area, Central Circle 8(4) Thane Belapur Road, Room No.659, Vs. Ghansoli, 6th Floor, Aaykar Bhavan Navi Mumbai -400 710 Maharshi Karve Road, PAN No. AACCKK2851Q Mumbai-400 051 (Appellant) (Respondent) ITA Nos. 2300, 2301 & 2302/Mum/2021 (Assessment Years:…

DCIT CC 8(4) , MUMBAI vs. M/S. AURUM PLATZ PVT. LTD, MUMBAI

ITA 2300/MUM/2021[2015-16]Status: DisposedITAT Mumbai20 Jun 2023AY 2015-16

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Sashi Tulsiyan, ARFor Respondent: Smt Shailja Rai, CIT DR
Section 14ASection 69C

…ITA Nos. 2004, 2005, 2300 to 2302/Mum/2021 Aurum Platz Pvt. Ltd; A.Y. 2015-16 to 2018-19 IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2004 & 2005/Mum/2021 (Assessment Years: 2017-18 & 2018-19) The Deputy Commissioner of Aurum Platz Private Limited Income Tax Gen 4/1, Industrial Area, Central Circle 8(4) Thane Belapur Road, Room No.659, Vs. Ghansoli, 6th Floor, Aaykar Bhavan Navi Mumbai -400 710 Maharshi Karve Road, PAN No. AACCKK2851Q Mumbai-400 051 (Appellant) (Respondent) ITA Nos. 2300, 2301 & 2302/Mum/2021 (Assessment Years:…

AURUM PLATZ PVT. LTD,MUMBAI vs. DCIT CENT. CIR -8(4) , MUMBAI

ITA 2005/MUM/2021[2018-19]Status: DisposedITAT Mumbai20 Jun 2023AY 2018-19

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Sashi Tulsiyan, ARFor Respondent: Smt Shailja Rai, CIT DR
Section 14ASection 69C

…ITA Nos. 2004, 2005, 2300 to 2302/Mum/2021 Aurum Platz Pvt. Ltd; A.Y. 2015-16 to 2018-19 IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2004 & 2005/Mum/2021 (Assessment Years: 2017-18 & 2018-19) The Deputy Commissioner of Aurum Platz Private Limited Income Tax Gen 4/1, Industrial Area, Central Circle 8(4) Thane Belapur Road, Room No.659, Vs. Ghansoli, 6th Floor, Aaykar Bhavan Navi Mumbai -400 710 Maharshi Karve Road, PAN No. AACCKK2851Q Mumbai-400 051 (Appellant) (Respondent) ITA Nos. 2300, 2301 & 2302/Mum/2021 (Assessment Years:…

AURUM PLATZ PVT. LTD,MUMBAI vs. DCIT CENT. CIR-8(40, MUMBAI

ITA 2004/MUM/2021[2017-18]Status: DisposedITAT Mumbai20 Jun 2023AY 2017-18

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Sashi Tulsiyan, ARFor Respondent: Smt Shailja Rai, CIT DR
Section 14ASection 69C

…ITA Nos. 2004, 2005, 2300 to 2302/Mum/2021 Aurum Platz Pvt. Ltd; A.Y. 2015-16 to 2018-19 IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2004 & 2005/Mum/2021 (Assessment Years: 2017-18 & 2018-19) The Deputy Commissioner of Aurum Platz Private Limited Income Tax Gen 4/1, Industrial Area, Central Circle 8(4) Thane Belapur Road, Room No.659, Vs. Ghansoli, 6th Floor, Aaykar Bhavan Navi Mumbai -400 710 Maharshi Karve Road, PAN No. AACCKK2851Q Mumbai-400 051 (Appellant) (Respondent) ITA Nos. 2300, 2301 & 2302/Mum/2021 (Assessment Years:…

ACIT v. Delhi Apartment (P.) Ltd. (147 TTJ 451) — Cited in 5 Judgments | BharatTax