ACIT v. Dattatray Poultry Breeding Farm (P) Ltd.

95 Taxmann.com 130Reported decision2018#21665 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2025.

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Section 143(3)Section 250 Section 41(1)

Judgments citing ACIT v. Dattatray Poultry Breeding Farm (P) Ltd.

A& A International Trading Pvt. Ltd, Chennai vs. ACIT, Corp. Circle 1(1), Chennai

In the result, the corresponding grounds raised by the revenue stand dismissed…

ITA 2231/CHNY/2024[2016-17]Status: DisposedITAT Chennai12 Feb 2025AY 2016-17

Bench: Shri Aby T Varkey & Shri Amitabh Shuklaआयकर अपील सं./Ita No.2231/Chny/2024, निर्ाारण वर्ा /Assessment Years: 2016-17 A & A International Trading Pvt Ltd, The Asst. Commissioner Of Income No.6-5/140, Kaviarasu Kannadasan Tax, Nagar, Kodungaiyur, Corporate Circle-1(1), Chennai-600 118. Chennai. [Pan: Aaica0039J] आयकर अपील सं./Sa No.15/Chny/2025 (Ita No.2231/Chny/2024) निर्ाारण वर्ा /Assessment Years: 2016-17 (प्रत्यर्थी/Respondent) (अपीलार्थी/Appellant) अपीलार्थी की ओर से/ Assessee By : Shri D.Anand, Advocate प्रत्यर्थी की ओर से /Revenue By : Shri A.Sasikumar, Cit सुिवाई की तारीख/Date Of Hearing : 05.02.2025 घोर्णा की तारीख /Date Of Pronouncement : 12.02.2025 आदेश / O R D E R Per Amitabh Shukla, A.M : These Appeals Are Filed By The Assessee Against The Order Bearing Din & Order No.Itba/Nfac/S/250/2024-25/1065907633(1) Dated 21.06.2024 Of The Learned Commissioner Of Income Tax [Herein After “Cit(A), National Faceless Appeal Center[Nfac], Delhi, For The Assessment Years 2016-17 & Stay Petition No.15/Chny/2025 Arising Out Of Ita No.2231/Chny/2024 For The Assessment Year 2016-17. Page - 1 - Of 8

For Appellant: Shri D.Anand, AdvocateFor Respondent: Shri A.Sasikumar, CIT

Section 250Section 41(1)

…आयकर अपीलीय अधिकरण,’डी’ न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI श्री एबी टी. वर्की, न्यायिर्क सदस्य एवं श्री अयिताभ शुक्ला, लेखा सदस्य के समक्ष BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2231/Chny/2024, निर्ाारण वर्ा /Assessment Years: 2016-17 A & A International Trading Pvt Ltd, The Asst. Commissioner of Income No.6-5/140, Kaviarasu Kannadasan Tax, Nagar, Kodungaiyur, Corporate Circle-1(1), Chennai-600 118. Chennai. [PAN: AAICA0039J] आयकर अपील सं./SA No.15/Chny/2025 (ITA No.2231/Chny/2024) निर्ाारण वर्ा /Assessment…

Vitrag Prints, Surat vs. NFAC, Delhi

In the result, appeal filed by the assessee is allowed for statistical purposes in above terms

ITA 338/SRT/2023[2015-16]Status: DisposedITAT Surat14 Dec 2023AY 2015-16

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.338/Srt/2023 Assessment Year: (2015-16) (Physical Hearing) Vitrag Prints, Vs. The Acit (Osd), K-2619 To 2622, Millenium Ward -1(2)(5), Textile Market Ring Road, Surat. Surat - 395002 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aalfv5612L (Appellant) (Respondent) Appellant By Shri Jaykishan Goel, Ca Shri Vinod Kumar, Sr. Dr Respondent By 22/09/2023 Date Of Hearing Date Of Pronouncement 14/12/2023

Section 133(6)Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 145(3)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.338/SRT/2023 Assessment Year: (2015-16) (Physical Hearing) Vitrag Prints, Vs. The ACIT (OSD), K-2619 to 2622, Millenium Ward -1(2)(5), Textile Market Ring Road, Surat. Surat - 395002 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AALFV5612L (Appellant) (Respondent) Appellant by Shri Jaykishan Goel, CA Shri Vinod Kumar, Sr. DR Respondent by 22/09/2023 Date of Hearing Date of Pronouncement 14/12/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: Captioned appeal filed by the assessee, pertaining to Asse…

ACIT 3 (1)(1), Mumbai vs. Shri. Ashish Indur Chowdhry, Mumbai

In the result appeal of the Revenue is dismissed

ITA 6737/MUM/2019[2015-16]Status: DisposedITAT Mumbai14 Jul 2021AY 2015-16

Section 143(3)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘A‘ BENCH MUMBAI BEFORE: SHRI MAHAVIR SINGH, VICE PRESIDENT & SHRI M.BALAGANESH, ACCOUNTANT MEMBER ACIT-3(1)(1) Vs. Shri Ashish Indur Chowdhry Circle-3(1)(1) 1801, Rustomjee Oriana Mumbai B-Wing, Kalanagar Room No.607, 6th Floor Bandra East Aayakar Bhavan Mumbai – 400 051 M.K.Road, Mumbai – 400 020 PAN/GIR No.ACOPC4585C (Appellant) .. (Respondent) Revenue by Shri Brajendra Kumar Assessee by Shri Subodh Ratnaparkhi Date of Hearing 01/07/2021 Date of Pronouncement 14/07/2021 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.6737/Mum/2019 for A.Y.2015-16 ari…

M/S Green Star Corporation, Kolkata vs. ACIT, Circle - 45, Kolkata

In the result, the appeal of assessee is allowed in part

ITA 2463/KOL/2017[2011-12]Status: DisposedITAT Kolkata09 Apr 2021AY 2011-12

Bench: Hon’Ble Shri J. Sudhakar Reddy, Am & Hon’Ble Shri A. T. Varkey, Jm Assessment Year: 2011-12

Section 143(3)Section 250Section 41(1)

…1 A.Y 2011-12 M/s. Green Star Corporation आयकर अपील"य अधीकरण, "यायपीठ –“A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A “ BENCH: KOLKATA [Before Hon’ble Shri J. Sudhakar Reddy, AM and Hon’ble Shri A. T. Varkey, JM Assessment Year: 2011-12 M/s. Green Star Corporation Vs. A.C.I.T, Circle-5(2). Kolkata PAN: AAGFG 4948M Cross Objector-Assessee Respondent-Department Date of Hearing 02-03-2021 Date of Pronouncement 9.04.2021 For the Appellant/Assessee Shri Ankit Jalan, Advocate, Ld. AR For the Respondent/Department Shri Dhrubajyoti Ray, JCIT, Ld.DR ORDER Shri J.Sudhakar Reddy, AM This is an appeal filed by the…