ACIT v. D & H Secheron Electrodes (P) Ltd.

173 Taxmann 188High Court2008#19516 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2012 to 2020.

Judgments citing ACIT v. D & H Secheron Electrodes (P) Ltd.

Commissioner of Income Tax-III vs. M/S Spr Group Holdings

In the result, the appeal

ITA/16/2012HC Karnataka17 Aug 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 143(3)Section 145ASection 260Section 260ASection 263Section 43B

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF AUGUST 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.16 OF 2012 BETWEEN: 1. COMMISSIONER OF INCOME-TAX-III CENTRAL REVENUE BUILDINGS, QUEENS ROAD BANGALORE – 560 001. 2. THE COMMISSIONER OF INCOME TAX CENTRAL BANGALORE ... APPELLANTS (By Sri.E.I.SANMATHI, ADV.,) AND: M/S SPR GROUP HOLDINGS PVT. LTD., 34/2, 5TH MAIN GANDHINAGAR BANGALORE – 560 009. ... RESPONDENT (By Sri.V.CHANDRASHEKAR, ADV. AND SRI.M.LAVA, AD…

Sree Rayalaseema Green Steloy Limited, Hyderabad vs. DCIT, Circle-3(2), Hyderabad

In the result, appeal filed by the assessee is partly allowed

ITA 1431/HYD/2016[2006-07]Status: DisposedITAT Hyderabad26 Jun 2020AY 2006-07

Bench: Ms. Sushma Chowla & Mr. Anil Chaturvedi[Through Video Conferencing At Delhi] आयकरअपील सं. / Ita No.1431/H/2016 िनधा"रण वष"/Assessment Year : 2006-07 M/S. Sree Rayalseema Green Steloy Ltd., 1St Floor, G3, H.No.5-10-197A, B&C, Reliance Krishna Apartments, Hill Fort, Hyderabad – 500 004 ….. अपीलाथ"/Appellant Pan No. Aahcs 9760 M Vs. Dcit, Central Circle-3(1), ….. "त् यथ"/Respondent Hyderabad

For Respondent: Shri Sunku Srinivasu, D.R

Section 143(3)Section 145ASection 250Section 43B

…आयकरअपीलीयअिधकरण, हैदराबाद "ायपीठ INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH सु"ी सुषमा चावला, उपा"" एवं "ीअिनल चतुव"दी, लेखा सद" के सम" BEFORE MS. SUSHMA CHOWLA, VICE PRESIDENT AND MR. ANIL CHATURVEDI, ACCOUNTANT MEMBER [THROUGH VIDEO CONFERENCING AT DELHI] आयकरअपील सं. / ITA No.1431/H/2016 िनधा"रण वष"/Assessment Year : 2006-07 M/s. Sree Rayalseema Green Steloy Ltd., 1st Floor, G3, H.No.5-10-197A, B&C, Reliance Krishna Apartments, Hill Fort, Hyderabad – 500 004 ….. अपीलाथ"/Appellant PAN No. AAHCS 9760 M Vs. DCIT, Central Circle-3(1), ….. "त् यथ"/Respondent Hyderabad अपीलाथ" की ओर से / Applicant by : Shri A…

JCIT(OSD), Circle - 10, Kolkata vs. Stadmed Pvt. Ltd., Kolkata

In the result, the appeal of the Revenue is treated as partly allowed for statistical purposes

ITA 222/KOL/2012[2006-07]Status: DisposedITAT Kolkata27 Nov 2015AY 2006-07

Bench: Shri P.M. Jagtap & Shri S.S. Viswanethra Ravi

Section 43(1)

…I.T.A. No. 222/KOL./2012 Assessment year: 2006-2007 Page 1 of 7 IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA ‘A’ BENCH, KOLKATA Before Shri P.M. Jagtap, Accountant Member and Shri S.S. Viswanethra Ravi, Judicial Member I.T.A. No. 222/KOL/ 2012 Assessment Year : 2006-2007 Joint Commissioner of Income Tax (OSD),............................Appellant Circle-10, Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, 3 rd Floor, Kolkata-700 069 -Vs.- Stadmed Private Limited,..................................................Respondent Block-AA-21, Sector-1, Salt Lake City, Kolkata-700 061 [PAN : AAJCS 1122 P] Appeara…

Commissioner of Income Tax-III vs. M/s. Sankhya Infotech Limited

ITTA/16/2012HC Telangana28 Feb 2012