ACIT v. Chanasma Nagrik Sahkari Bank Ltd.

86 Taxmann.com 8Reported decision2017#18363 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2019 to 2023.

Judgments citing ACIT v. Chanasma Nagrik Sahkari Bank Ltd.

The DCIT, Circle-1, Rajkot vs. M/S. Bileshwar Khand Udhyog Khedut Sahakari Mandali Ltd., Kodinar, Dist. Gir - Somnath

In the result Ground No. 3 of the Department’s appeal is dismissed

ITA 140/RJT/2020[2010-11]Status: HeardITAT Rajkot14 Jun 2023AY 2010-11

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri B. D. Gupta, Sr. D.RFor Respondent: Shri Mehul Ranpura, A.R
Section 143(3)Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Conducted through E-Court at Ahmedabad) BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.140/Rjt/2020 (Assessment Year: 2010-11) DCIT Vs. M/s. Bileshwar Khand Udyog Circle-(1), Khedut Sahakari Mandali Ltd., 1st Floor, Administrative Rajkot Building, Veraval Road, Kodinar, Dist. Gir-Somnath [PAN No.AAAAB0936H] (Appellant) .. (Respondent) Appellant by : Shri B. D. Gupta, Sr. D.R. Respondent by: Shri Mehul Ranpura, A.R. Date of Hearing 01.06.2023 14.06.2023 Date of Pronouncement O R D E R PER SIDDHARTHA…

Assistant Commissioner of Income Tax, Circle-2(2), Surat vs. The Surat Peoples Co-Operative Bank Ltd, Surat

In the result the appeal of the revenue is dismissed

ITA 73/SRT/2017[2014-15]Status: DisposedITAT Surat15 Apr 2021AY 2014-15

Bench: Shri Pawan Singh, Hon'Ble & Dr. Arjun Lal Saini, Hon'Ble(Virtual Hearing) आ.अ.सं./I.T.A No.73/Ahd/2017 िनधा"रण वष"/Assessment Year: 2014-15 The Asst. Commissioner Of Income Vs. The Surat Peoples Co- Tax, Circle-2(2), Room No. 662, Operative Bank Aayakar Bhawan, Ltd.,‘Vasundhara Majura Gate, Bahavan’, Surat Timaliyawad, Nanpura, Surat – 395 001. [Pan: Aaaat 2885 P] अपीलाथ" / Appellant ""थ"/Respondent

Section 5Section 6

…आयकर अपीलीय अिधकरण, सुरत "ायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, Hon'ble JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, Hon'ble ACCOUNTANT MEMBER (Virtual Hearing) आ.अ.सं./I.T.A No.73/AHD/2017 िनधा"रण वष"/Assessment Year: 2014-15 The Asst. Commissioner of Income Vs. The Surat Peoples Co- Tax, Circle-2(2), Room No. 662, operative Bank Aayakar Bhawan, Ltd.,‘Vasundhara Majura Gate, Bahavan’, Surat Timaliyawad, Nanpura, Surat – 395 001. [PAN: AAAAT 2885 P] अपीलाथ" / Appellant ""थ"/Respondent िनधा"रतीकीओर से /Assessee by Shri Kamlesh N.Bhatt – CA राज"कीओर से /Revenue b…

The Surat Peoples Co.Op.Bank Ltd., Surat vs. The Dy.CIT., (OSD)-II, Surat

In the result, ground no.2 is allowed for statistical purposes

ITA 957/AHD/2013[2009-10]Status: DisposedITAT Surat30 Dec 2020AY 2009-10

Bench: Shri Pawan Singh, Hon'Ble & Dr.Shri Arjun Lal Saini, Hon'Ble(Virtual Hearing) आ.अ.सं./I.T.A No.957/Ahd/2013 "नधा"रण वष"/Assessment Year: 2009-10 The Surat Peoples Co-Operative Bank Vs. The Asst. Commissioner Ltd., Of Income Tax, Circle-4, Surat. ‘Vasundhara Bahavan’, Timaliyawad, Nanpura, Surat – 395 001. [Pan: Aaaat 2885 P] अपीलाथ" / Appellant ""यथ"/Respondent

Section 5Section 6

…आयकर अपील"य अ"धकरण, सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, Hon'ble JUDICIAL MEMBER AND Dr.SHRI ARJUN LAL SAINI, Hon'ble ACCOUNTANT MEMBER (Virtual Hearing) आ.अ.सं./I.T.A No.957/AHD/2013 "नधा"रण वष"/Assessment Year: 2009-10 The Surat Peoples Co-operative Bank Vs. The Asst. Commissioner Ltd., of Income Tax, Circle-4, Surat. ‘Vasundhara Bahavan’, Timaliyawad, Nanpura, Surat – 395 001. [PAN: AAAAT 2885 P] अपीलाथ" / Appellant ""यथ"/Respondent "नधा"रतीक"ओर से /Assessee by Shri Kamlesh N.Bhatt – CA राज"वक"ओर से /Revenue by Smt. Anupama Singla – Sr.DR सुनवाई…

The Dy. Commissioner of Income Tax, Circle-2(2), Surat vs. The the Surat Peoples Co-Operative Bank Ltd, Surat

In the result, appeal of the Revenue is dismissed

ITA 1726/AHD/2016[2012-13]Status: DisposedITAT Surat03 Oct 2019AY 2012-13

Bench: Shri Amarjit Singh & Shri O.P.Meenaआ.अ.सं./I.T.A.No.2573/Ahd/2014 "नधा"रणवष"/Assessment Years: 2011-12 Assistant Vs The Surat Peoples Co-Operative Commissioner Of . Bank Ltd., Income Tax, Circle- Vashudhara Bhavan, Timaliyawad, 5, Surat. Nanpura, Surat – 395001. [Pan: Aaaat 2885 P] अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं./I.T.A.No.1726/Ahd/2016 "नधा"रणवष"/Assessment Years: 2012-13 Deputy Vs The Surat Peoples Co-Operative . Commissioner Of Bank Ltd., Income Tax, Circle- Vashudhara Bhavan, Timaliyawad, 2(2), Surat. Nanpura, Surat – 395001. [Pan: Aaaat 2885 P] अपीलाथ" Appellant ""यथ"/Respondent "नधा"रतीक"ओरसे /Assessee By Shri Kamlesh Bhatt – Ca राज"वक"ओरसे /Revenue By Shri Mayank Pandey – Sr.Dr सुनवाईकीतारीख/ Date Of Hearing: 01.10.2019 उ"घोषणाक"तार"ख/Pronouncement On: 03.10.2019

Section 36(1)(vii)

…The Surat Peoples Co-operative Bank Ltd.,./ ITA No’s. 2573 /A/14 & 1726/A/16 : A.Y: 2011-12 & 12-13 Page 1 of 13 आयकरअपील"यअ"धकरण,सुरत"यायपीठ,सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI AMARJIT SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A.No.2573/AHD/2014 "नधा"रणवष"/Assessment Years: 2011-12 Assistant Vs The Surat Peoples Co-operative Commissioner of . Bank Ltd., Income Tax, Circle- Vashudhara Bhavan, Timaliyawad, 5, Surat. Nanpura, Surat – 395001. [PAN: AAAAT 2885 P] अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं./I.T.A.No.1726/AHD/2016 "नधा"रणवष"/Assessment…

The ACIT, Circle-5, Surat vs. The Surat Peoples Co.Op.Bank Ltd., Surat

In the result, appeal of the Revenue is dismissed

ITA 2573/AHD/2014[2011-12]Status: DisposedITAT Surat03 Oct 2019AY 2011-12

Bench: Shri Amarjit Singh & Shri O.P.Meenaआ.अ.सं./I.T.A.No.2573/Ahd/2014 "नधा"रणवष"/Assessment Years: 2011-12 Assistant Vs The Surat Peoples Co-Operative Commissioner Of . Bank Ltd., Income Tax, Circle- Vashudhara Bhavan, Timaliyawad, 5, Surat. Nanpura, Surat – 395001. [Pan: Aaaat 2885 P] अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं./I.T.A.No.1726/Ahd/2016 "नधा"रणवष"/Assessment Years: 2012-13 Deputy Vs The Surat Peoples Co-Operative . Commissioner Of Bank Ltd., Income Tax, Circle- Vashudhara Bhavan, Timaliyawad, 2(2), Surat. Nanpura, Surat – 395001. [Pan: Aaaat 2885 P] अपीलाथ" Appellant ""यथ"/Respondent "नधा"रतीक"ओरसे /Assessee By Shri Kamlesh Bhatt – Ca राज"वक"ओरसे /Revenue By Shri Mayank Pandey – Sr.Dr सुनवाईकीतारीख/ Date Of Hearing: 01.10.2019 उ"घोषणाक"तार"ख/Pronouncement On: 03.10.2019

Section 36(1)(vii)

…The Surat Peoples Co-operative Bank Ltd.,./ ITA No’s. 2573 /A/14 & 1726/A/16 : A.Y: 2011-12 & 12-13 Page 1 of 13 आयकरअपील"यअ"धकरण,सुरत"यायपीठ,सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI AMARJIT SINGH, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A.No.2573/AHD/2014 "नधा"रणवष"/Assessment Years: 2011-12 Assistant Vs The Surat Peoples Co-operative Commissioner of . Bank Ltd., Income Tax, Circle- Vashudhara Bhavan, Timaliyawad, 5, Surat. Nanpura, Surat – 395001. [PAN: AAAAT 2885 P] अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं./I.T.A.No.1726/AHD/2016 "नधा"रणवष"/Assessment…

ACIT v. Chanasma Nagrik Sahkari Bank Ltd. (86 Taxmann.com 8) — Cited in 5 Judgments | BharatTax