ACIT v. Bardoli Vibhag Gram Vikas Co-op. Credit Soc. Ltd.

97 Taxmann.com 381Reported decision2018#21693 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2025 to 2025.

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Judgments citing ACIT v. Bardoli Vibhag Gram Vikas Co-op. Credit Soc. Ltd.

ACIT v. Bardoli Vibhag Gram Vikas Co-op. Credit Soc. Ltd. (97 Taxmann.com 381) — Cited in 4 Judgments | BharatTax