THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , GUNTUR vs. ALLA VENKATA NAGARJUNA REDDY, GUNTUR
In the result, appeal of the revenue is dismissed and the cross objections filed by the assessee in ground No
ITA 530/VIZ/2018[2014-15]Status: DisposedITAT Visakhapatnam14 Aug 2019AY 2014-15
Bench: Shri V. Durga Rao& Shri D.S. Sunder Singhआयकर अपील सं./I.T.A.No.530/Viz/2018 (निर्धारण वर्ा/Assessment Year : 2014-15) Deputy Commissioner Of Vs. Sri Alla Venkata Nagarjuna Reddy Income Tax D.No.4-5-8/12 Central Circle-2 First Lane, Navabharath Nagar Guntur Ring Road Guntur [Pan : Ajcpa 7732L] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) Cross Objection No.6/Viz/2019 (Arising Out Of I.T.A.No.530/Viz/2018) (निर्धारण वर्ा/Assessment Year : 2014-15) Sri Alla Venkata Nagarjuna Reddy Vs. Deputy Commissioner Of D.No.4-5-8/12 Income Tax First Lane, Navabharath Nagar Central Circle-2 Ring Road Guntur Guntur [Pan : Ajcpa 7732L] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) रधजस्व की ओर से /Revenue By : Shri D.K.Sonowal, Cit Dr निर्धाऩरती की ओर से / Assessee By : Shri G.V.N.Hari, Ar सुिवधई की तधरीख / Date Of Hearing : 20.06.2019 घोर्णध की तधरीख/Date Of Pronouncement : 14.08.2019
For Appellant: Shri G.V.N.Hari, ARFor Respondent: Shri D.K.Sonowal, CIT DR
Section 132Section 143(2)Section 143(3)Section 153C
…आयकर अपीलीय अधिकरण, धिशाखापटणम पीठ, धिशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM श्री िी. दुगाा राि,न्याधयक सदस्य एिं श्री धड.एस. सुन्दर धसंह, लेखा सदस्य के समक्ष BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER& SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.530/VIZ/2018 (निर्धारण वर्ा/Assessment Year : 2014-15) Deputy Commissioner of Vs. Sri Alla Venkata Nagarjuna Reddy Income Tax D.No.4-5-8/12 Central Circle-2 First Lane, Navabharath Nagar Guntur Ring Road Guntur [PAN : AJCPA 7732L] (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) Cross Objection No.6/Viz/2019 (…
