ACIT v. A U Financiers (India) P Ltd.

102 Taxmann.com 290Reported decision2019#18597 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2022.

Judgments citing ACIT v. A U Financiers (India) P Ltd.

Mayur Uniquoters Limited, Jaipur vs. Commissioner of Income Tax NFAC, New Delhi

Appeals of the assesse are disposed of in the terms indicated as above

ITA 2/JPR/2022[2018-19]Status: DisposedITAT Jaipur09 Nov 2022AY 2018-19
For Appellant: Shri S. S. Nagar, C.AFor Respondent: MonishaChoudhary, JCIT
Section 14ASection 234CSection 80Section 80J

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH-A, JAIPUR JhlanhixkslkbZ] U;kf;dlnL; ,oaMkWa- ,e- ,y- ehuk] ys[kklnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & DR. M. L. MEENA, AM vk;djvihy la-@ITA No. 02/JP/2022 fu/kZkj.ko"kZ@Assessment Year: 2018-19 MayurUniquoters Ltd., cuke Commissioner of Income Tax Vs. Jaitpura, Jaipur Sikar Road NFAC, New Delhi Jaitpura, Jaipur, Rajasthan India LFkk;hys[kk la-@thvkbZvkj la-@PAN No: AAECM 1727F vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 212/JP/2022 fu/kZkj.ko"kZ@Assessment Year: 2019-20 MayurUniquoters Ltd.,…

ACIT Circle- 16 (1), Mumbai vs. M/S Tata Sky Ltd., Mumbai

In the result, revenue’s appeals are dismissed and assessee’s appeals are allowed for statistical purpose

ITA 7451/MUM/2019[2011-12]Status: DisposedITAT Mumbai24 Aug 2021AY 2011-12

Bench: Shri Shamim Yahya (Am) & Shri Pavan Kumar Gadale (Jm)

For Appellant: Shri Jehangir D.MistriFor Respondent: Shri Sanjeev Kashyap
Section 194HSection 36Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Pavan Kumar Gadale (JM) ITA Nos.7451 to 7454 /Mum/2019 (Assessment Years: 2011-12 to 2014-15) ACIT Circle-16(1) Tata Sky Ltd. Room No.439, 4th Floor 3rd Floor, C1, Aaykar Bhawan, M.K.Road Wadia International Centre Vs. Mumbai-400 020 Worli, Mumbai-400 025 PAN/GIR No. AAGCS9294M : (Revenue) (Assessee) & ITA Nos.7337 & 7338/Mum/2019 (Assessment Years: 2013-14 & 2014-15) Tata Sky Ltd. ACIT Circle-16(1) 3rd Floor, C1, Room No.439, 4th Floor Wadia International Centre Aaykar Bhawan, M.K.Road Vs. Worli, Mumbai-400 025 Mumbai…

Tata Sky Limited, Mumbai vs. Asst CIT Range 16 (1), Mumbai

In the result, revenue’s appeals are dismissed and assessee’s appeals are allowed for statistical purpose

ITA 7337/MUM/2019[2013-14]Status: DisposedITAT Mumbai24 Aug 2021AY 2013-14

Bench: Shri Shamim Yahya (Am) & Shri Pavan Kumar Gadale (Jm)

For Appellant: Shri Jehangir D.MistriFor Respondent: Shri Sanjeev Kashyap
Section 194HSection 36Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Pavan Kumar Gadale (JM) ITA Nos.7451 to 7454 /Mum/2019 (Assessment Years: 2011-12 to 2014-15) ACIT Circle-16(1) Tata Sky Ltd. Room No.439, 4th Floor 3rd Floor, C1, Aaykar Bhawan, M.K.Road Wadia International Centre Vs. Mumbai-400 020 Worli, Mumbai-400 025 PAN/GIR No. AAGCS9294M : (Revenue) (Assessee) & ITA Nos.7337 & 7338/Mum/2019 (Assessment Years: 2013-14 & 2014-15) Tata Sky Ltd. ACIT Circle-16(1) 3rd Floor, C1, Room No.439, 4th Floor Wadia International Centre Aaykar Bhawan, M.K.Road Vs. Worli, Mumbai-400 025 Mumbai…

Mr. Jay Ashkaran Shah, Mumbia vs. Income Tax Officer 18(1)(5), Mumbai

In the result, appeal of the assessee is allowed for statistical purpose

ITA 5596/MUM/2019[2014-15]Status: DisposedITAT Mumbai03 May 2021AY 2014-15

Bench: Shri Pramod Kumar, Vice- & Shri Vikas Awasthyआअसं. 5596/मुं/2019 ("न. व .2014-15) Mr. Jay Ashkaran Shah, 7, Kolbhat Lane, Kalbadevi Road, Mumbai 400 002 Pan: Aykps9495B ...... अपीलाथ" /Appellant बनाम Vs. Income Tax Officer 18(1)(5), Earnest House, Nariman Point, Mumbai 400 021. ..... ""तवाद"/Respondent

For Appellant: Shri Mihir NaniwadekarFor Respondent: Ms. Usha Gaikwad
Section 28(1)Section 36(1)(vii)

…आयकर अपील"य अ"धकरण मुंबई पीठ “एफ”, मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI "ी "मोद कुमार, उपा"य" एवं "ी "वकास अव"थी, "या"यक सद"य के सम" BEFORE SHRI PRAMOD KUMAR, VICE-PRESIDENT & SHRI VIKAS AWASTHY, JUDICIAL MEMBER आअसं. 5596/मुं/2019 ("न. व .2014-15) Mr. Jay Ashkaran Shah, 7, Kolbhat Lane, Kalbadevi Road, Mumbai 400 002 PAN: AYKPS9495B ...... अपीलाथ" /Appellant बनाम Vs. Income Tax Officer 18(1)(5), Earnest House, Nariman Point, Mumbai 400 021. ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant by : Shri Mihir Naniwadekar ""तवाद" "वारा/Respondent by : Ms. Usha Gaikwad सुनवाई क" "त"थ…

ACIT v. A U Financiers (India) P Ltd. (102 Taxmann.com 290) — Cited in 4 Judgments | BharatTax