ITO (It)- 1.2.2, Mumbai vs. Bennett Coleman & Co Ltd, Mumbai
In the result, the appeal of the Revenue is dismissed
ITA 7523/MUM/2025[2020-21]Status: DisposedITAT Mumbai30 Jan 2026AY 2020-21
Bench: Shri Om Prakash Kant () & Shri Sandeep Singh Karhail () Assessment Year: 2020-21
For Respondent: Mr. Ajit Kumar Jain
Section 195Section 9(1)Section 9(1)(vi)Section 971
…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SANDEEP SINGH KARHAIL (JUDICIAL MEMBER) Assessment Year: 2020-21 ITO (IT)-1.2.2 Bennett Coleman & Co Ltd., Room No. 621D, Kautilya The Times of India Building, D Vs. Bhawan, G-Block, BKC, N Road, Mumbai-400051. Mumbai-400 001. PAN NO. AAACB 4373 Q Appellant Respondent : Mr. Ajit Kumar Jain Assessee by Revenue by : Mr. Krishna Kumar, Sr. DR Date of Hearing : 21/01/2026 Date of pronouncement : 30/01/2026 ORDER PER OM PRAKASH KANT, AM This appeal by the Revenue is directed against order dated 2…
