ACIT (Investigation) (2015) 93 CCH 0139 MumHC (2015) 277 CTR 0202 (Bom) 12. CIT v. Kiran Hirji Shah

231 Taxmann 670High Court2015#23934 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 115BA Section 139(1)Section 142(1)Section 143(3)Section 263 Section 37(1)Section 80G

Judgments citing ACIT (Investigation) (2015) 93 CCH 0139 MumHC (2015) 277 CTR 0202 (Bom) 12. CIT v. Kiran Hirji Shah

WNS GLOBAL SERVICES PRIVATE LIMITED ,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 14(1)(2), MUMBAI

In the result, appeal of the assessee is allowed

ITA 3762/MUM/2025[2020-21]Status: DisposedITAT Mumbai14 Oct 2025AY 2020-21

Bench: Shri Pawan Singh & Smt. Renu Jauhriwns Global Services Vs. Pr. Commissioner Of Private Limited Income-Tax-6 Plant 11, Gate No. 4, Godrej Room No. 501, 5Th Floor & Boyce Complex, Aayakar Bhavan, Maharishi Piroshanagar, Lbs Marg, Karve Road, Mumbai Vikhroli West, Mumbai 400020. 400079 "थायी लेखा सं./जीआइआर सं./Pan/Gir No:Aaacw2598L Appellant .. Respondent

For Appellant: Shri. Ajit Shah & Ms. Hetal SanganiFor Respondent: Shri. Arun Kanti Datta – CIT DR

Section 115BSection 139(1)Section 143(3)Section 263Section 80G

…IN THE INCOME-TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER WNS Global Services Vs. Pr. Commissioner of Private Limited Income-Tax-6 Plant 11, Gate No. 4, Godrej Room No. 501, 5th Floor, & Boyce Complex, Aayakar Bhavan, Maharishi Piroshanagar, LBS Marg, Karve Road, Mumbai Vikhroli West, Mumbai 400020. 400079 "थायी लेखा सं./जीआइआर सं./PAN/GIR No:AAACW2598L Appellant .. Respondent Appellant by : Shri. Ajit Shah & Ms. Hetal Sangani Respondent by : Shri. Arun Kanti Datta – CIT DR Date of Hearing 25.09.2025 Date of Pronouncement 14.10.2025 आद…

GORDON BRUCE SERRAO,MUMBAI vs. PRINCIPAL COMMISSIONER OF INCOME TAX -28, MUMBAI

In the result, appeal stands partly allowed for statistical purposes

ITA 3105/MUM/2018[2013-14]Status: DisposedITAT Mumbai05 Dec 2019AY 2013-14

Bench: Shri Pramod Kumar & Shri Saktijit Dey

For Appellant: Dr. K. Shivaram a/wFor Respondent: Shri M. Daya Sagar

Section 143(3)Section 263Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT, AND SHRI SAKTIJIT DEY, JUDICIAL MEMBER ITA no.3105/Mum./2018 (Assessment Year : 2013–14) Gordon Bruce Serrao Tracy Villa, Plot no.13 Sector–8, Lane–F, Vadhi ……………. Appellant Navi Mumbai 400 703 PAN – ALWPS8430R v/s Pr. Commissioner of Income Tax ……………. Respondent Circle–28, Mumbai Assessee by : Dr. K. Shivaram a/w Shri Sashank Dundu Revenue by : Shri M. Daya Sagar Date of Hearing – 29.08.2019 Date of Order – 05.12.2019 O R D E R PER SAKTIJIT DEY, J.M. The captioned appeal has been filed by the assessee challen…

GANESH BENZOPLAST LTD.,MUMBAI vs. PRINCIPAL COMMISSIONER OF INCOME TAX -1, MUMBAI

In the result, the appeal of the assessee is allowed

ITA 2047/MUM/2019[2009-10]Status: DisposedITAT Mumbai11 Sept 2019AY 2009-10

Bench: Shri Rajesh Kumar & Shri Amarjit Singhassessment Year: 2009-10

For Appellant: Shri Haridas Bhat, C.AFor Respondent: Shri Laxmi Vara Prasad Gude , D.R

Section 143(3)Section 147Section 148Section 263Section 41Section 41(1)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER Assessment Year: 2009-10 M/s. Ganesh Benzoplast Pr. CIT-1, Ltd., Aayakar Bhavan, 1st Floor, Mumbai - 400020 Dina Bldg., 53, Vs. M.K. Road, Marine Lines, Mumbai – 400 020 PAN: AAACG1259J (Appellant) (Respondent) Present for: Assessee by : Shri Haridas Bhat, C.A. Revenue by : Shri Laxmi Vara Prasad Gude , D.R. Date of Hearing : 15.07.2019 Date of Pronouncement : 11.09.2019 O R D E R Per Rajesh Kumar, Accountant Member: The present appeal has been preferred by the…