ACIT, Circle 14(1), New Delhi v. Kapoor Industries Ltd.

125 Taxmann.com 271Reported decision2021#14788 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2023.

Judgments citing ACIT, Circle 14(1), New Delhi v. Kapoor Industries Ltd.

ACIT, Circle 14(1), New Delhi v. Kapoor Industries Ltd. (125 Taxmann.com 271) — Cited in 6 Judgments | BharatTax