ACIT (2010) 126 ITD 100 (MUM. TRIB.) 4. HULAS RAHUL GUPTA v. CIT

18 Taxmann.com 188Income Tax Appellate Tribunal2012#17043 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 131Section 133(6)Section 143(3)Section 44ADSection 45Section 45(1)Section 46ASection 48

Issues it is cited on

section 45(1)transfer of capital assetsection 45admission of additional evidencesection 44adshort term capital gainrule 46asection 131section 133(6)previous yeartransfersection 143

Judgments citing ACIT (2010) 126 ITD 100 (MUM. TRIB.) 4. HULAS RAHUL GUPTA v. CIT

Ajay Reghubhai Bharwad, Vadodara vs. The ITO, Ward-1(2)(1), Vadodara

In the result, the appeals filed by the Assessees are dismissed

ITA 597/AHD/2020[2010-11]Status: DisposedITAT Ahmedabad10 Jan 2025AY 2010-11

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 143(3)Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Assessment Year 2009-10 Piyush M. Dobariya Income Tax Officer, B-62, Shiv Shakti Park Ward-5(4), Society, Vs Vadodara Nr. Madavpark Society, Karjan, Dist. Vadodara Gujarat-391240 PAN: AGTPD4792M (Appellant) (Respondent) ITA Nos. 596 & 597/Ahd/2020 Assessment Years. 2009-10 & 2010-11 Ajay Reghubhai Bharwad Income Tax Officer, Gokul Nagar, Ward-2(1), Behind Amin Petrol Pump, Vs Vadodara Makarpura, Vadodara-390010 PAN: AICPB4454F (Appellant) (Respondent) Assess…

Shri Ajay Reghubhai Bharwad, Vadodara vs. The ITO, Ward-2(1), Vadodara

In the result, the appeals filed by the Assessees are dismissed

ITA 596/AHD/2020[2009-10]Status: DisposedITAT Ahmedabad10 Jan 2025AY 2009-10

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 143(3)Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Assessment Year 2009-10 Piyush M. Dobariya Income Tax Officer, B-62, Shiv Shakti Park Ward-5(4), Society, Vs Vadodara Nr. Madavpark Society, Karjan, Dist. Vadodara Gujarat-391240 PAN: AGTPD4792M (Appellant) (Respondent) ITA Nos. 596 & 597/Ahd/2020 Assessment Years. 2009-10 & 2010-11 Ajay Reghubhai Bharwad Income Tax Officer, Gokul Nagar, Ward-2(1), Behind Amin Petrol Pump, Vs Vadodara Makarpura, Vadodara-390010 PAN: AICPB4454F (Appellant) (Respondent) Assess…

Shri Piyush M Dobariya, Vadodara vs. The ITO, Ward-5(4), Vadodara

In the result, the appeals filed by the Assessees are dismissed

ITA 595/AHD/2020[2009-10]Status: DisposedITAT Ahmedabad10 Jan 2025AY 2009-10

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 143(3)Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Assessment Year 2009-10 Piyush M. Dobariya Income Tax Officer, B-62, Shiv Shakti Park Ward-5(4), Society, Vs Vadodara Nr. Madavpark Society, Karjan, Dist. Vadodara Gujarat-391240 PAN: AGTPD4792M (Appellant) (Respondent) ITA Nos. 596 & 597/Ahd/2020 Assessment Years. 2009-10 & 2010-11 Ajay Reghubhai Bharwad Income Tax Officer, Gokul Nagar, Ward-2(1), Behind Amin Petrol Pump, Vs Vadodara Makarpura, Vadodara-390010 PAN: AICPB4454F (Appellant) (Respondent) Assess…

Mr. Sunil Goyal, Noida vs. ITO, New Delhi

Appeal is disposed of in accordance with the aforesaid directions

ITA 719/DEL/2010[2006-07]Status: DisposedITAT Delhi26 Nov 2019AY 2006-07

Bench: Shri Amit Shukla & Shri Anadee Nath Misshra

For Appellant: Shri R. Santhanam, Adv. and Shri Deepak Ostwal, CA and Shri Rishabh Ostwal, AdvFor Respondent: Shri Saras Kumar, Sr. DR
Section 28

…ITA No.- 719/Del/2010 Shri Sunil Goyal. IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘G’: NEW DELHI) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA No:- 719/Del/2010 (Assessment Year: 2006-07) Shri Sunil Goyal, Income Tax Officer, B-50, Sector-14, Vs. Ward 5(4), Noida, U.P. New Delhi. PAN No: AAAPG6445M APPELLANT RESPONDENT Assessee by : Shri R. Santhanam, Adv. and Shri Deepak Ostwal, CA and Shri Rishabh Ostwal, Adv Revenue by : Shri Saras Kumar, Sr. DR Per Anadee Nath Misshra, AM (A) This appeal has been filed by Assessee against the impugned appellate…

Shri Ashish Tandon, Vadodara vs. The ACIT, Circle-1(1)(2), Vadodara

In the result, the appeal is dismissed

ITA 1954/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad08 Feb 2019AY 2013-14
Section 143(3)Section 28Section 45Section 54FSection 55

…ITA No.: 1954/Ahd/ 2017 Assessment year: 2013-14 Page 1 of 27 IN THE INCOME TAX APPELLATE TRIBUNAL, AHMEDABAD D BENCH, AHMEDABAD [Coram: Pramod Kumar VP and Madhumita Roy JM] ITA No.: 1954/Ahd/ 2017 Assessment year: 2013-14 Ashish Tandon …………...…………..Appellant Bungalow No. 3, Green Woods Sevasi Gotri Road, Vadodara [PAN: ABMPT 2819H] Vs Assistant Commissioner of Income Tax Circle 1(1)(2), Vadodara ……………..…........Respondent Appearances by S N Soparkar, Milin Mehta, Bandish Soparkar and Parin Shah for the appellant Mahesh Shah and MSA Khan for the respondent Date of concluding the hearing : November 13, 2018…

ACIT (2010) 126 ITD 100 (MUM. TRIB.) 4. HULAS RAHUL GUPTA v. CIT (18 Taxmann.com 188) — Cited in 5 Judgments | BharatTax