ACC Ltd. v. DVO

DCIT(Ltu) - 1, Mumbai vs. Acc Ltd., Mumbai

In the result, appeal filed by assessee is partly allowed

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA NO.3136/MUM/2019 (A.Y: 2009-10) M/s. ACC Limited v. DCIT – LTU(1) Cement House, 121, M.K. Road 29th Floor, Centre – 1 Churchgate, Mumbai-400020 World Trade Centre, Cuffe Parade Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) DCIT – LTU(1) v. M/s. ACC Limited 29th Floor, Centre – 1, Cement House, 121, M.K. Road World Trade Centre, Churchgate, Mumbai-400020 Cuffe Parade, Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) Assess…

Acc Ltd., Mumbai vs. DCIT(Ltu) - 1, Mumbai

In the result, appeal filed by assessee is partly allowed

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA NO.3136/MUM/2019 (A.Y: 2009-10) M/s. ACC Limited v. DCIT – LTU(1) Cement House, 121, M.K. Road 29th Floor, Centre – 1 Churchgate, Mumbai-400020 World Trade Centre, Cuffe Parade Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) DCIT – LTU(1) v. M/s. ACC Limited 29th Floor, Centre – 1, Cement House, 121, M.K. Road World Trade Centre, Churchgate, Mumbai-400020 Cuffe Parade, Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) Assess…

Acc Ltd., Mumbai vs. DCIT(Ltu) - 1, Mumbai

In the result, appeal filed by assessee is partly allowed

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA NO.3136/MUM/2019 (A.Y: 2009-10) M/s. ACC Limited v. DCIT – LTU(1) Cement House, 121, M.K. Road 29th Floor, Centre – 1 Churchgate, Mumbai-400020 World Trade Centre, Cuffe Parade Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) DCIT – LTU(1) v. M/s. ACC Limited 29th Floor, Centre – 1, Cement House, 121, M.K. Road World Trade Centre, Churchgate, Mumbai-400020 Cuffe Parade, Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) Assess…

Income Tax Officer-4(2)(4), Mumbai vs. M/S.Mayuresh Logistics Private Limited, Mumbai

Bench: Hon’Ble Shri Sandeep Gosain, Jm & Hon’Ble Shri G. Manjunatha, Am आयकरअपीलसं./ I.T.A. No. 6691/Mum/2017 (निर्धारणवर्ा / Assessment Year:2009-10) In The Matter Of:

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI G. MANJUNATHA, AM आयकरअपीलसं./ I.T.A. No. 6691/Mum/2017 (निर्धारणवर्ा / Assessment Year:2009-10) In the matter of: ITO 4(2)(4) M/s Mayuresh R. No. 647, 6th floor, Aayakar Logistics Pvt. Ltd. बिधम/ 428, Abhay House, 2nd Bhavan, M. K. Road, Vs. Mumbai-400 020 floor, Kalbidevi Road, Mumbai-400 021 स्थायीलेखासं./जीआइआरसं./ PAN/GIR No. AAFCM3536M (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : C.O. No. 47/Mum/2019 (निर्धारणवर्ा / Assessment Year: 2009-10) M/s Mayuresh Logistics Pvt. Ltd. ITO 4(2)(4) 428, Abhay…

Vijay S. Jobanputra, Mumbai vs. ACIT - 17(3), Mumbai

In the result, this appeal by the assessee stands partly allowed

Bench: Shri Shamim Yahya, Am & Shri Pawan Sing, Jm आयकर अपील सं./I.T.A. No. 5373/Mum/2016 ("नधा"रण वष" / Assessment Year: 2012-13) Shri Vijay S. Jobanputra A.C.I.T.-17(3) Cama Building, 2Nd Floor, Aayakar Bhavan, बनाम/ 24, Dalal Street, Fort, Mumbai-400 020 Vs. Mumbai-400 001 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aadpj 0975 E (अपीलाथ" /Appellant) (""यथ" / Respondent) : अपीलाथ" क" ओर से / Appellant By : Shri K. Shivram/Rahul K. Hakani ""यथ" क" ओर से/Respondent By : Ms. Pooja Swaroop

…आयकर अपील"य अ"धकरण “एफ” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI PAWAN SING, JM आयकर अपील सं./I.T.A. No. 5373/Mum/2016 ("नधा"रण वष" / Assessment Year: 2012-13) Shri Vijay S. Jobanputra A.C.I.T.-17(3) Cama Building, 2nd Floor, Aayakar Bhavan, बनाम/ 24, Dalal Street, Fort, Mumbai-400 020 Vs. Mumbai-400 001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AADPJ 0975 E (अपीलाथ" /Appellant) (""यथ" / Respondent) : अपीलाथ" क" ओर से / Appellant by : Shri K. Shivram/Rahul K. Hakani ""यथ" क" ओर से/Respondent by : Ms. Pooja Swaroop सुनवाई क" तार"ख / : 14.03.2018 Da…