Aashirwad Films v. Union of India

6 SCC 624Reported decision2007#25329 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2016 to 2023.

Judgments citing Aashirwad Films v. Union of India

M/s Durga Granites vs. The Assistant Commissioner of Income Tax, Circle - 1

ITTA/30/2023HC Telangana04 Sept 2023

Bench: P.SAM KOSHY,LAXMI NARAYANA ALISHETTY

…Advocate General submits that large scale of plying of vehicles in the mining areas causes serious damage/ depletion of state roads which needs their regular maintenance. 113. In the case of Aashirwad Films Vs. Union of India & Others reported in (2007) 6 SCC 624, the Hon’ble Supreme Court has held that a taxing statute is not beyond the pale of challenge under Article 14 of the Constitution of India. An inference with regard to contravention of Article 14 would be drawn if there is an instance of taxation which leads to inequality. A taxing statute for the reasons of functional expediency and even oth…

The Commissioner Of Income Tax (Central) vs. Madhu Enterprises

ITTA/455/2017HC Telangana06 Jul 2017

Bench: SANJAY KUMAR,GUDISEVA SHYAM PRASAD

…1 IN THE HIGH COURT OF JHARKHAND AT RANCHI W.P.(T) No. 134 of 2016 M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, 72, Shakespeare Sarani, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria ..... … Petitioner Versus 1. The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi 2. Commissioner of Commercial Taxes, Project Build…

S.l. Shiva Raj vs. Commissioner of Income Tax

ITTA/134/2016HC Telangana14 Jul 2016

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

…1 IN THE HIGH COURT OF JHARKHAND AT RANCHI W.P.(T) No. 134 of 2016 M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, 72, Shakespeare Sarani, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria ..... … Petitioner Versus 1. The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi 2. Commissioner of Commercial Taxes, Project Build…

Aashirwad Films v. Union of India (6 SCC 624) — Cited in 3 Judgments | BharatTax