(a) Shankara Infrastructure Materials Ltd. v. ACIT

53 Taxmann.com 429Reported decision2015#18048 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 363,016 Indian tax judgments — from 2015 to 2017.

Judgments citing (a) Shankara Infrastructure Materials Ltd. v. ACIT

ACIT, Chennai vs. M/S. Nichias Industrial Products Pvt. Ltd., Sriperambudur

In the result, the Revenue’s appeal is treated as allowed for statistical

ITA 2754/CHNY/2016[2012-13]Status: DisposedITAT Chennai28 Dec 2017AY 2012-13

Bench: Shri Duvvuru Rl Reddy & Shri S. Jayaraman

For Appellant: Shri. S. Lakshminarasimhan, CA

…आयकर अपील"य अ"धकरण, ’ सी ’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI "ी धु"वु" आर.एल रे"डी, "या"यक सद"य एवं "ी, एस जयरामन लेखा सद"य समक् BEFORE SHRI DUVVURU RL REDDY, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं./ I.T.A. No. 2754/Mds/2016 "नधा"रण वष"/Assessment Year : 2012-13 Assistant Commissioner of Income Tax, M/s. Nichias Industrial Products Pvt. Corporate Circle -4(2), Vs. Ltd., Chennai – 600 034. K 3/2. Sipcot Industrial Park, Phase –II, Mambakam Village, Sriperumbudur Taluk 602 105. [PAN: AACCN 3356M] (अपीलाथ"/Appellant) (""यथ"/Respondent) : Shri.…

ACIT, Bangalore vs. M/S K. Mohan & Company (Exports) Pvt. Ltd., Bangalore

In the result, ITA 1057/B/12 is partly allowed and ITA 1103/B/12 is dismissed

ITA 1103/BANG/2012[2008-09]Status: DisposedITAT Bangalore24 Apr 2015AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Jason P. Boaz

For Appellant: Shri V. Srinivasan, C.AFor Respondent: Shri P. Dhivahar, Jt. CIT(DR)
Section 10BSection 10B(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P. BOAZ , ACCOUNTANT MEMBER ITA Nos.1093/Bang/2009, 1266/Bang/2010 & 1057/Bang/2012 Assessment years : 2006-07, 2007-08 & 2008-09 M/s. K. Mohan & Company Vs. The Assistant Commissioner of (Exports) Pvt. Ltd., Income Tax, B1, 62-5, Begur Road, Circle 11(5), Bommanahalli, Bangalore. Bangalore – 560 068. PAN: AAACL 9811H APPELLANT RESPONDENT Assessment year : 2008-09 The Assistant Commissioner of Vs. M/s. K. Mohan & Company Income Tax, (Exports) Pvt. Ltd., Circle 11(5), Bangalore – 560 068. PAN…

M/S K. Mohan & Company (Exports) Private Limited, Bangalore vs. ACIT, Bangalore

In the result, ITA 1057/B/12 is partly allowed and ITA 1103/B/12 is dismissed

ITA 1057/BANG/2012[2008-09]Status: DisposedITAT Bangalore24 Apr 2015AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Jason P. Boaz

For Appellant: Shri V. Srinivasan, C.AFor Respondent: Shri P. Dhivahar, Jt. CIT(DR)
Section 10BSection 10B(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P. BOAZ , ACCOUNTANT MEMBER ITA Nos.1093/Bang/2009, 1266/Bang/2010 & 1057/Bang/2012 Assessment years : 2006-07, 2007-08 & 2008-09 M/s. K. Mohan & Company Vs. The Assistant Commissioner of (Exports) Pvt. Ltd., Income Tax, B1, 62-5, Begur Road, Circle 11(5), Bommanahalli, Bangalore. Bangalore – 560 068. PAN: AAACL 9811H APPELLANT RESPONDENT Assessment year : 2008-09 The Assistant Commissioner of Vs. M/s. K. Mohan & Company Income Tax, (Exports) Pvt. Ltd., Circle 11(5), Bangalore – 560 068. PAN…

M/S. K. Mohan & Company (Exports) Pvt. Ltd., Bangalore vs. ACIT, Bangalore

In the result, ITA 1057/B/12 is partly allowed and ITA 1103/B/12 is dismissed

ITA 1266/BANG/2010[2007-08]Status: DisposedITAT Bangalore24 Apr 2015AY 2007-08

Bench: Shri N.V. Vasudevan & Shri Jason P. Boaz

For Appellant: Shri V. Srinivasan, C.AFor Respondent: Shri P. Dhivahar, Jt. CIT(DR)
Section 10BSection 10B(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P. BOAZ , ACCOUNTANT MEMBER ITA Nos.1093/Bang/2009, 1266/Bang/2010 & 1057/Bang/2012 Assessment years : 2006-07, 2007-08 & 2008-09 M/s. K. Mohan & Company Vs. The Assistant Commissioner of (Exports) Pvt. Ltd., Income Tax, B1, 62-5, Begur Road, Circle 11(5), Bommanahalli, Bangalore. Bangalore – 560 068. PAN: AAACL 9811H APPELLANT RESPONDENT Assessment year : 2008-09 The Assistant Commissioner of Vs. M/s. K. Mohan & Company Income Tax, (Exports) Pvt. Ltd., Circle 11(5), Bangalore – 560 068. PAN…

M/S K. Mohan & Compnay (Exports) Pvt. Ltd., Bangalore vs. ACIT, Bangalore

In the result, ITA 1057/B/12 is partly allowed and ITA 1103/B/12 is dismissed

ITA 1093/BANG/2009[2006-07]Status: DisposedITAT Bangalore24 Apr 2015AY 2006-07

Bench: Shri N.V. Vasudevan & Shri Jason P. Boaz

For Appellant: Shri V. Srinivasan, C.AFor Respondent: Shri P. Dhivahar, Jt. CIT(DR)
Section 10BSection 10B(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P. BOAZ , ACCOUNTANT MEMBER ITA Nos.1093/Bang/2009, 1266/Bang/2010 & 1057/Bang/2012 Assessment years : 2006-07, 2007-08 & 2008-09 M/s. K. Mohan & Company Vs. The Assistant Commissioner of (Exports) Pvt. Ltd., Income Tax, B1, 62-5, Begur Road, Circle 11(5), Bommanahalli, Bangalore. Bangalore – 560 068. PAN: AAACL 9811H APPELLANT RESPONDENT Assessment year : 2008-09 The Assistant Commissioner of Vs. M/s. K. Mohan & Company Income Tax, (Exports) Pvt. Ltd., Circle 11(5), Bangalore – 560 068. PAN…

(a) Shankara Infrastructure Materials Ltd. v. ACIT (53 Taxmann.com 429) — Cited in 5 Judgments | BharatTax