(a) Saroj Baid v. ITO

Chintan Shailesh Shah, Mumbai vs. ITO Ward-30(1)(2), Now ITO Ward-41(3)(1), Mumbai

In the result, the appeal filed by the assessee stands dismissed with no order as to cost

Bench: Hon’Ble Shri Sandeep Gosain & Shri Prabhash Shankarchintan Shailesh Shah Vs. Ito, Ward 30(1)(2) Rushikesh, Shanti Nagar, (Now Ward 41(3)(1)) Adarsh Dugdhalaya Kautilya Bhavan, Bkc, Malad (W), Mumbai – Bandra (E), Mumbai – 400064. 400051. Pan/Gir No. Amzps2768Q (Applicant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH MUMBAI BEFORE HON’BLE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER Chintan Shailesh Shah Vs. ITO, Ward 30(1)(2) Rushikesh, Shanti Nagar, (Now Ward 41(3)(1)) Adarsh Dugdhalaya Kautilya Bhavan, BKC, Malad (W), Mumbai – Bandra (E), Mumbai – 400064. 400051. PAN/GIR No. AMZPS2768Q (Applicant) (Respondent) Assessee by None Revenue by Shri Mahesh Pamnani, Sr. DR Date of Hearing 17.02.2025 Date of Pronouncement 17.02.2025 आदेश / ORDER PER SANDEEP GOSAIN, JM: The present appeal has been filed by the assessee challenging the impugned orde…

Manju Hiralal Bafna, Mumbai vs. ITO 19(2)(3), Mumbai

Bench: Justice (Retd.) C V Bhadang, Hon'Ble & Shri B.R. Baskaran

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE JUSTICE (RETD.) C V BHADANG, HON'BLE PRESIDENT & SHRI B.R. BASKARAN, ACCOUNTANT MEMBER ITA NO.1026/MUM/2020 Assessment Year 2014-15 Manju Hiralal Bafna, C/o.D.C.Bothra & Co. LLP(CIT(A) (Formerly known as D.C.Bothra & Co.), 297, Tardeo Road, Wille Mansion, 1st Floor, Opp. Bank of India, Nana Chowk, Mumbai 400 007 Vs. PAN: AAEPB-8469-L ITO 19(2)(3),Mumbai 2ND Floor, Matru Mandir, Tardeo Road, Mumbai – 400 051 Appellant Respondent Appellant by Respondent by Date of Hearing Date of Pronouncement Shri Mani Jain Shri Ashok Kumar Ambastha, Sr.AR 15/04…

Lalitaben Pravin Shah, Mumbai vs. Commissioner of Income Tax (Appeals), Delhi

In the result, the appeal of the assessee is allowed

Bench: Justice (Retd.) C.V. Bhadang () & Shri B.R. Baskaran (Am)

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “A” Bench, Mumbai. Before Justice (Retd.) C.V. Bhadang (President) & Shri B.R. Baskaran (AM) I.T.A. No. 2008/Mum/2023 (A.Y. 2014-15) Lalitaben Pravin Shah Vs. CIT(A) 25, Harhar Wala Building, S.V. P. Road Opp. Moti Talkies Mumbai-400 004. PAN : ABIPS1884R (Appellant) New Delhi. (Respondent) Assessee by Department by Shri K. Gopal & Ms. Neha Paranjpe Shri Manoj Kumar Sinha Date of Hearing 17.01.2024 Date of Pronouncement 05.04.2024 ORDER Per B.R.Baskaran (AM) :- The assessee has filed this appeal challenging the order dated 28.4.2023 passed by the learned CIT(A), Nationa…