A One Batteries (P) Ltd. v. Deputy Commissioner of Income-tax, Special Range, Ranchi

11 Taxmann.com 90High Court2011#2758 most cited

What is A One Batteries (P) Ltd. v. Deputy Commissioner of Income-tax, Special Range, Ranchi authority for?

The Jharkhand High Court in A One Batteries (P) Ltd. upheld the imposition of penalty under Section 271A of the Income Tax Act for failure to maintain books of account.

42

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Also referred to as

A One Batteries (P) Ltd. · Section 271A · penalty · failure to maintain books of account · income tax

Judgments citing A One Batteries (P) Ltd. v. Deputy Commissioner of Income-tax, Special Range, Ranchi

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 446/CHNY/2020[2013-14]Status: DisposedITAT Chennai20 May 2022AY 2013-14

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 445/CHNY/2020[2012-13]Status: DisposedITAT Chennai20 May 2022AY 2012-13

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 444/CHNY/2020[2011-12]Status: DisposedITAT Chennai20 May 2022AY 2011-12

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 443/CHNY/2020[2010-11]Status: DisposedITAT Chennai20 May 2022AY 2010-11

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 442/CHNY/2020[2009-10]Status: DisposedITAT Chennai20 May 2022AY 2009-10

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 441/CHNY/2020[2008-09]Status: DisposedITAT Chennai20 May 2022AY 2008-09

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 440/CHNY/2020[2013-14]Status: DisposedITAT Chennai20 May 2022AY 2013-14

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 439/CHNY/2020[2012-13]Status: DisposedITAT Chennai20 May 2022AY 2012-13

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 438/CHNY/2020[2011-12]Status: DisposedITAT Chennai20 May 2022AY 2011-12

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 437/CHNY/2020[2010-11]Status: DisposedITAT Chennai20 May 2022AY 2010-11

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 436/CHNY/2020[2009-10]Status: DisposedITAT Chennai20 May 2022AY 2009-10

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 435/CHNY/2020[2008-09]Status: DisposedITAT Chennai20 May 2022AY 2008-09

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 434/CHNY/2020[2013-14]Status: DisposedITAT Chennai20 May 2022AY 2013-14

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 433/CHNY/2020[2012-13]Status: DisposedITAT Chennai20 May 2022AY 2012-13

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 432/CHNY/2020[2011-12]Status: DisposedITAT Chennai20 May 2022AY 2011-12

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

Smt. Sharmila S. Jain, Chennai vs. DCIT, CC - 2 (1), Chennai

2400/CHNY/2019

ITA 431/CHNY/2020[2010-11]Status: DisposedITAT Chennai20 May 2022AY 2010-11

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

M/S. Shree Battery House, Chennai vs. DCIT, Central Circle - 2 (1), Chennai

2400/CHNY/2019

ITA 2598/CHNY/2019[2013-14]Status: DisposedITAT Chennai20 May 2022AY 2013-14

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

M/S. Shree Battery House, Chennai vs. DCIT, Central Circle - 2 (1), Chennai

2400/CHNY/2019

ITA 2597/CHNY/2019[2011-12]Status: DisposedITAT Chennai20 May 2022AY 2011-12

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

M/S. Shree Battery House, Chennai vs. DCIT, Central Circle - 2 (1), Chennai

2400/CHNY/2019

ITA 2596/CHNY/2019[2010-11]Status: DisposedITAT Chennai20 May 2022AY 2010-11

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

M/S. Shree Battery House, Chennai vs. DCIT, Central Circle - 2 (1), Chennai

2400/CHNY/2019

ITA 2595/CHNY/2019[2013-14]Status: DisposedITAT Chennai20 May 2022AY 2013-14

Bench: Shri Mahavir Singhand Dr. M.L. Meena

Section 153ASection 271A

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं डॉ एम एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND Dr. M.L. MEENA, ACCOUNTANT MEMBER Assessment ITA Nos. (अपीलाथ"/Appellant) (""यथ"/Respondent) Years 2357/CHNY/2019 2007-08 2358/CHNY/2019 2008-09 2359/CHNY/2019 2009-10 2360/CHNY/2019 2010-11 2361/CHNY/2019 2011-12 2362/CHNY/2019 2012-13 2363/CHNY/2019 2013-14 2389/CHNY/2019 2007-08 Shri Shanthilal D Jain, 2390/CHNY/2019 2008-09 No.37, Second Floor, 2391/CHNY/2019 2009-10 The DCIT, Arumuga Achari 2392/CHNY/2019 2010…

A One Batteries (P) Ltd. v. Deputy Commissioner of Income-tax, Special Range, Ranchi (11 Taxmann.com 90) — Cited in 42 Judgments | BharatTax