A MUDALIAR VS. CIT', 152 ITR 588, 'NARAIN SWADESHI WEAVING MILLS v. CEPT

55 ITR 736Reported decision#25244 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Judgments citing A MUDALIAR VS. CIT', 152 ITR 588, 'NARAIN SWADESHI WEAVING MILLS v. CEPT

Pranava Electronics P Ltd, Bangalore vs. Deputy Commissioner of Income Tax, Circle-12(2), Bangalore

In the result, the appeal by the assessee is partly allowed

ITA 415/BANG/2015[2010-11]Status: DisposedITAT Bangalore06 Apr 2022AY 2010-11

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2010-11

For Appellant: Shri K.R. Pradeep, Advocate and Ms. Girija, AdvocateFor Respondent: Shri Priyadarshini Mishra, Addl. CIT

Section 115JSection 14Section 14ASection 234BSection 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2010-11 Pranava Electronics Private Vs. Deputy Commissioner of Limited Flat No. 101, 1st Floor, Income Tax – Circle 12(2) Eden Park, No. 20, Vittal Mallya Bangalore Road Bangalore - 560001 PAN: AADCP 2196C APPELLANT RESPONDENT Appellant by : Shri K.R. Pradeep, Advocate and Ms. Girija, Advocate Respondent by : Shri Priyadarshini Mishra, Addl. CIT Date of hearing : 07.03.2022 Date of Pronouncement : 06.04.2022 O R D E R Per Chandra Poojari, Accountant…

Pranava Electronics Pvt Ltd vs. Deputy Commissioner

In the result, the appeal is disposed of

ITA/147/2016HC Karnataka07 Dec 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 115JSection 14Section 143(1)Section 143(2)Section 14ASection 260Section 260ASection 36(1)(vii)Section 36(2)Section 37(1)

…d on decisions in 'CIT VS. T.VEERABHADRA RAO, K.KOTESWARA RAO & CO.', 102 ITR 604, 'P.C.DHARMALINGA MUDALIAR VS. CIT', 152 ITR 588, 'NARAIN SWADESHI WEAVING MILLS VS. CEPT', 26 ITR 765, 'INDORE MALWA UNITED MILLS LTD. VS. STATE OF MADHYA PRADESH & ORS', 55 ITR 736, 'BADRIDAS DAGA VS. CIT', 34 ITR 10, 'A.V.THOMAS & CO. LTD. VS. CIT', 48 ITR 67, 'ALL GROW FINANCE AND INVESTMENT P LTD. VS. CIT', 338 ITR 496, 'POYSHA OXYGEN (P) LTD VS. ACIT', 19 SOT 711, 'MOHAN MEAKIN LTD VS. CIT', 348 ITR 109, 'CIT VS. VIVEK ENGINEERING & CASTING LTD.', 383 ITR 480, 'CIT VS. SMT.PADMA S. BORA', (2015) 54 TAXMAN…

Prl Comm of Income Tax-2, Hyderabad vs. M/S Nuzividu Swathi Coastal Consortium, Hyderabad

ITTA/147/2016HC Telangana24 Aug 2018

Bench: M.GANGA RAO,RAMESH RANGANATHAN