A. Mahavir Woolen Mills v. Commissioner of Income-tax

Nmd Constructions LLP, Bhilwara vs. ITO, Ward-1, Bhilwara

In the result, based on above the appeal of the assessee is allowed

Bench: Shri Gagan Goyal & Shri Narinder Kumarnmd Constructions Llp, C/O. Garg Petroleum Near Railway Phatak, Bhilwara 311 001 Pan No. Aanfn 8731C ...... Appellant Vs. Acit, Central Circle-01, Ajmer …...Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “A”, JAIPUR BEFORE SHRI GAGAN GOYAL, ACCOUNTANT MEMBER AND SHRI NARINDER KUMAR, JUDICIAL MEMBER NMD Constructions LLP, C/o. Garg Petroleum near Railway Phatak, Bhilwara 311 001 PAN No. AANFN 8731C ...... Appellant Vs. ACIT, Central Circle-01, Ajmer …...Respondent Appellant by : Mr. B. P. Mundra, CA, Mr. Athrav Mundra, Adv. & Mrs. Prabha Rane, Adv., Ld. ARs, Respondent by : Mrs. Anita Rinesh, JCIT, Ld. Sr. DR Date of hearing : 17/09/2025 Date of pronouncement : 17/09/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the or…