A.Khadar Basha v. ACIT

232 Taxmann 434High Court2015#19997 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2022.

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Judgments citing A.Khadar Basha v. ACIT

A.Khadar Basha v. ACIT (232 Taxmann 434) — Cited in 4 Judgments | BharatTax