Income Tax Officer- 2(1), Ujjain vs. Smt. Saroj Thakur, Ujjain
In the result appeal of the revenue is allowed
ITA 539/IND/2018[2013-14]Status: DisposedITAT Indore16 Feb 2021AY 2013-14
Bench: Hon’Ble Kul Bharat & Hon’Ble Manish Boradassessment Year 2013-14
Section 142(1)Section 143(3)Section 269SSection 271DSection 273B
…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE BEFORE HON’BLE KUL BHARAT, JUDICIAL MEMBER AND HON’BLE MANISH BORAD, ACCOUNTANT MEMBER Assessment Year 2013-14 ITO-2(1), Ujjain : Revenue V/s Smt. Saroj Thakur, Shop No.8, 1st floor, D.K. Shah & Associates, Gujarati Samaj, New Road, Ujjain PAN : AEFPT2590F : Appellant Revenue by Shri Harshit Bari, Sr.DR Assessee by Shri Girish Agrawal & Miss. Nisha Lahoti, ARs Date of Hearing 12.01.2021 Date of Pronouncement 16.02.2021 O R D E R PER MANISH BORAD, A.M The above captioned appeal filed at the instance of the Revenu…