A.K. Capital Markets Ltd. v. DCIT

65 Taxmann.com 62High Court2016#25427 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 358,351 Indian tax judgments — from 2016 to 2018.

Judgments citing A.K. Capital Markets Ltd. v. DCIT

Magic Share Traders Ltd., Ahmedabad vs. The Dy.CIT, Circle-2(1)(2), Ahmedabad

In the result, the assessee gets relief as claimed in Ground Nos

ITA 770/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad31 Oct 2018AY 2012-13

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasad, Judicial Memebr

For Appellant: Shri S. N. Soparkar, A.R

Section 14ASection 28Section 43(5)Section 73

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘C’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR आयकर अपील सं./I.T.A. No. 770/Ahd/2016 ("नधा"रण वष" / Assessment Year : 2012-13) Magic Share Traders Ltd. बनाम/ Deputy Commissioner of 101, Akashganga Building, Income Tax Vs. Nr. Gujarat College Road, Circle-2(1)(2), 1st Floor, Navjivan Trust Ellis Bridge, Ahmedabad - 380006 Building Office, Ashram Road, Ahmedabad - 380014 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAECM9542L .. (अपीलाथ" /Appellant) (""यथ" / Respond…

Blueberry Trading Company P.Ltd, Mumbai vs. DCIT 3(1), Mumbai

In the result, appeal filed by assessee is allowed

ITA 2388/MUM/2013[2009-10]Status: DisposedITAT Mumbai14 Mar 2018AY 2009-10

Bench: Shri B.R.Baskaran & Shri Pawan Singhblueberry Trading Company Pvt. Dcit -3(1) Ltd., 373, Konark House, Veer Aayakar Bhavan, M.K. Road, Savarkar Road, Ground Floor, Near Mumbai-20. Siddhi Vinayak Temple, Vs. Prabhadevi, Dadar (West), Mumbai-400028 Pan:Aabcb5512E (Appellant) (Respondent) Assessee By : Shri Nitesh Joshi (Ar) Revenue By : Shri Suman Kumar (Dr) Date Of Hearing : 31.01.2018 Date Of Pronouncement : 14.03.2018 Order Under Section 254(1) Of Income Tax Act Per Pawan Singh: 1. This Appeal By Assessee Under Section 253 Of Income Tax Act Is Directed

For Appellant: Shri Nitesh Joshi (AR)For Respondent: Shri Suman Kumar (DR)

Section 253Section 254(1)Section 73

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “B”, MUMBAI BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER Blueberry Trading Company Pvt. DCIT -3(1) Ltd., 373, Konark House, Veer Aayakar Bhavan, M.K. Road, Savarkar Road, Ground Floor, Near Mumbai-20. Siddhi Vinayak Temple, Vs. Prabhadevi, Dadar (West), Mumbai-400028 PAN:AABCB5512E (Appellant) (Respondent) Assessee by : Shri Nitesh Joshi (AR) Revenue by : Shri Suman Kumar (DR) Date of hearing : 31.01.2018 Date of Pronouncement : 14.03.2018 Order Under Section 254(1) of Income Tax Act PER PAWAN SINGH, JUDICIAL MEMBER: 1. This a…

Paradise Merchants Pvt. Ltd., Delhi vs. ITO, New Delhi

Accordingly the appeal filed by the assessee stands partly allowed

ITA 4993/DEL/2014[2009-10]Status: DisposedITAT Delhi29 Apr 2016AY 2009-10

Bench: Shri N. K. Saini & Smt. Beena Pillai

For Appellant: Shri Ved Jain, CAFor Respondent: Shri Subhakant Sonu, Sr. DR

Section 115Section 14Section 143Section 14ASection 43(5)Section 73

…1 I.T.A.No. 4993/Del/2014 IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘SMC-I’, NEW DELHI BEFORE SHRI N. K. SAINI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER I.T.A. No.4993/Del/2014 (Assessment Year 2009-10) Paradise Merchants Pvt. Ltd., Vs. ITO, Wad 14(1), AD-97, Shalimar Bagh, New Delhi Delhi GIR / PAN :AAACP4847R (Appellant) (Respondent) Appellant by :Shri Ved Jain, CA Respondent by :Shri Subhakant Sonu, Sr. DR Date of hearing: 08.03.2016 Date of Pronouncement: 29.04.2016 ORDER PER BEENA PILLAI, JM: The present appeal has been filed by the assessee against the order of the ld. CIT(A)-…