A' Gopal Navjeevan Kendra v. CIT, Exemption, Pune (Refer Page

172 Taxmann.com 312Reported decision2025#23094 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 12ASection 12A(1)(ac)(iii)Section 12A(1)(ac)(vi)(B)Section 12ABSection 80G(5)Section 10(23C)Section 11Section 12

Issues it is cited on

childsection 12a(1)(ac)section 12a(1)(ac)(iii)section 12a(1)section 80g(5)section 12absection 80gsection 12asection 12

Judgments citing A' Gopal Navjeevan Kendra v. CIT, Exemption, Pune (Refer Page

Muktisar Welfare Club, Muktsar, Punjab vs. ITO Ward 2(2), Muktsar

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 235/ASR/2025[2024-2025]Status: DisposedITAT Amritsar21 Nov 2025AY 2024-2025

Bench: Sh. Manoj Kumar Aggarwal & Sh. Udayan Das Gupta(Hybrid Hearing) I.T.A. No. 182 & 235/Asr/2025 Assessment Year.: 2024-25 Muktisar Welfare Club, Near Vs. Ito, Ward-2(2), Manga Petrol Pump Ajit Muktsar. Cinema Road, C/O Rinku Pharma Muktsar, Muktsar, Punjab. [Pan: Aadam2794B] (Respondent) (Appellant)

Section 12ASection 12A(1)Section 12A(1)(ac)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH: AMRITSAR. BEFORE SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER (Hybrid Hearing) I.T.A. No. 182 & 235/Asr/2025 Assessment Year.: 2024-25 Muktisar Welfare Club, Near Vs. ITO, Ward-2(2), Manga Petrol Pump Ajit Muktsar. Cinema Road, C/o Rinku Pharma Muktsar, Muktsar, Punjab. [PAN: AADAM2794B] (Respondent) (Appellant) Appellant by Sh. Rohit Kapoor, Adv & Sh. V.S. Aggarwal, ITP Respondent by Sh. Jivandeep Singh Kahlon, CIT. DR Date of Hearing 14.10.2025 Date of Pronouncement 21.11.2025 ORDER Per: Udayan Das Gupta, J.M.: Th…

Muktisar Welfare Club, Muktsar vs. ITO Ward 2(2), Muktsar/, Punjab

In the result, both the appeals of the assessee are allowed for statistical purposes

ITA 182/ASR/2025[2024-25]Status: DisposedITAT Amritsar21 Nov 2025AY 2024-25

Bench: Sh. Manoj Kumar Aggarwal & Sh. Udayan Das Gupta(Hybrid Hearing) I.T.A. No. 182 & 235/Asr/2025 Assessment Year.: 2024-25 Muktisar Welfare Club, Near Vs. Ito, Ward-2(2), Manga Petrol Pump Ajit Muktsar. Cinema Road, C/O Rinku Pharma Muktsar, Muktsar, Punjab. [Pan: Aadam2794B] (Respondent) (Appellant)

Section 12ASection 12A(1)Section 12A(1)(ac)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH: AMRITSAR. BEFORE SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER (Hybrid Hearing) I.T.A. No. 182 & 235/Asr/2025 Assessment Year.: 2024-25 Muktisar Welfare Club, Near Vs. ITO, Ward-2(2), Manga Petrol Pump Ajit Muktsar. Cinema Road, C/o Rinku Pharma Muktsar, Muktsar, Punjab. [PAN: AADAM2794B] (Respondent) (Appellant) Appellant by Sh. Rohit Kapoor, Adv & Sh. V.S. Aggarwal, ITP Respondent by Sh. Jivandeep Singh Kahlon, CIT. DR Date of Hearing 14.10.2025 Date of Pronouncement 21.11.2025 ORDER Per: Udayan Das Gupta, J.M.: Th…

Zarina Foundation, Mumbai vs. CIT (Exemptions), Mumbai

In the result, appeals of the assessee bearing ITA No

ITA 6276/MUM/2024[2024-25]Status: DisposedITAT Mumbai21 May 2025AY 2024-25

Bench: Shri Anikesh Banerjee & Miss. Padmavathy S

For Appellant: Shri Jigar Mehta, CA &For Respondent: Shri Mahendra Bishnoi -CIT DR
Section 12Section 12ASection 12A(1)(ac)Section 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND MISS. PADMAVATHY S, ACCOUNTANT MEMBER ITA No.6276/Mum/2024 - A.Y. 2024-25 ITA No.6277/Mum/2024 - A.Y. 2024-25 Zarina Foundation vs CIT(Exemption), Room No.601, 6th Floor, MTNL Grandeur Building, Veera Desai Road, Opp Gundecha Building, Peddar Road, Cumballa Symphony, Mumbai-400 053 Hills, Mumbai-400 026 PAN : AABCZ9537H APPELLANT RESPONDENT Assessee by : Shri Jigar Mehta, CA & Prajakta Chougule, CA Respondent by : Shri Mahendra Bishnoi -CIT DR Date of hearing : 07/05/2025 Date of pronouncement : 21…

A' Gopal Navjeevan Kendra v. CIT, Exemption, Pune (Refer Page (172 Taxmann.com 312) — Cited in 3 Judgments | BharatTax