A.G. Holdings (P.) Ltd. v. Income-tax Officer

21 Taxmann.com 34High Court2012#17263 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2020.

Judgments citing A.G. Holdings (P.) Ltd. v. Income-tax Officer

DCIT, CIRCLE - 10(2), KOLKATA , KOLKATA vs. M/S. V2 RETAIL LTD., NEW DELHI

In the result, the appeal of the assessee is allowed and the appeal of the Revenue is dismissed

ITA 723/KOL/2018[2008-09]Status: DisposedITAT Kolkata15 Jan 2020AY 2008-09

Bench: Shri J. Sudhakar Reddy & Shri S.S. Godara]

Section 143(3)Section 147Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘B’ BENCH, KOLKATA [Before Shri J. Sudhakar Reddy, Accountant Member & Shri S.S. Godara, Judicial Member] I.T.A. No. 611/Kol/2018 Assessment Year: 2008-09 M/s. V2 Retail Ltd..………….....................................…......……..............................................Appellant [PAN: AABCV 5632 P] Vs. DCIT, Circle-10(2), Kolkata..........................................................................................Respondent I.T.A. No. 723/Kol/2018 Assessment Year: 2008-09 DCIT, Circle-10(2), Kolkata..................................................................…

V2 RETAIL LTD.,KOLKATA vs. DCIT, CIRCLE - 10(2), KOLKATA , KOLKATA

In the result, the appeal of the assessee is allowed and the appeal of the Revenue is dismissed

ITA 611/KOL/2018[2008-09]Status: DisposedITAT Kolkata15 Jan 2020AY 2008-09

Bench: Shri J. Sudhakar Reddy & Shri S.S. Godara]

Section 143(3)Section 147Section 250

M/S. HILLMAN PROPERTIES PVT. LTD.,NEW DELHI vs. ITO, NEW DELHI

In the result, appeal of Assessee dismissed

ITA 6530/DEL/2014[2001-02]Status: DisposedITAT Delhi11 Oct 2019AY 2001-02

Bench: Shri Bhavnesh Saini & Shri Prashant Maharishi

For Appellant: Shri Amit Goel, C.AFor Respondent: Ms. Rakhi Vimal, Sr. D.R

Section 133(6)Section 139(1)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “C”: DELHI BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA.No.6530/Del./2014 Assessment Year 2001-2002 M/s. Hillman Properties The Income Tax Officer, Pvt. Ltd., A-7/6, Jhimil vs., Ward-12(4), Indl. Area, Shahdara, New Delhi. New Delhi.PAN AAACH0547K (Appellant) (Respondent) For Assessee : Shri Amit Goel, C.A. For Revenue : Ms. Rakhi Vimal, Sr. D.R. Date of Hearing : 07.10.2019 Date of Pronouncement : 11.10.2019 ORDER PER BHAVNESH SAINI, J.M. This appeal by Assessee has been directed against the Order of the Ld. CIT…

M/S JINDAL ALUMINIUM LTD.,,BANGALORE vs. DCIT, BANGALORE

In the result, the appeal of the assessee stands dismissed

ITA 919/BANG/2014[2005-06]Status: DisposedITAT Bangalore28 Sept 2017AY 2005-06

Bench: Shri Sunil Kumar Yadav & Shri Jason P. Boazassessment Year : 2005-06

For Appellant: Shri S. Parthasarathi, AdvocateFor Respondent: Shri Harinder Kumar, CIT(A)-3

Section 142ASection 143(3)Section 147Section 80

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER Assessment year : 2005-06 M/s. Jindal Aluminium Ltd., Vs. The Deputy Commissioner of Jindal Nagar, Tumkur Road, Income tax, Bangalore – 560 073. Circle 11(5), PAN: AAACJ 4324M Bangalore. APPELLANT RESPONDENT Appellant by : Shri S. Parthasarathi, Advocate Respondent by : Shri Harinder Kumar, CIT(A)-3 Date of hearing : 26.07.2017 Date of Pronouncement : 28.09.2017 O R D E R Per Sunil Kumar Yadav, Judicial Member This appeal is filed by the assessee against the orde…

ITO, WD-58(2), KOLKATA, KOLKATA vs. SRI BISWANATH BANERJEE, KOLKATA

In the result, the appeal of the Revenue is allowed

ITA 795/KOL/2015[2006-2007]Status: DisposedITAT Kolkata07 Jun 2017AY 2006-2007

Bench: Shri P.M. Jagtap

Section 143(1)Section 143(2)Section 147Section 148

…I.T.A. No. 795/KOL./2015 Assessment year: 2006-2007 Page 1 of 7 IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA ‘B(SMC)’ BENCH, KOLKATA Before Shri P.M. Jagtap, Accountant Member I.T.A. No. 795/KOL/ 2015 Assessment Year: 2006-2007 Income Tax Officer,...................................................................Appellant Ward-58(2), Kolkata, 169, A.J.C. Bose Road, Bamboo Villa, 8th Floor, Kolkata-700 014 -Vs.- Sri Biswanath Banerjee,...........................................................Respondent 79, SPB Block, Baghajatin, Kolkata-700 086 [PAN: ADPPB 9285 Q] Appearances by: Md. Ghayas Uddin, JCIT, Sr.…