(a) DP World (P) Ltd. v. DCIT

162 TTJ 446Income Tax Appellate Tribunal2014#22933 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Judgments citing (a) DP World (P) Ltd. v. DCIT

The DCIT, Circle-1(1)(1), Vadodara vs. M/S. Gujarat Infra Pipes Pvt. Ltd., Vadodara

In the result, the appeal filed by the Revenue is hereby dismissed

ITA 987/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad03 Apr 2024AY 2013-14

Bench: Shri Waseem Ahmed & Shri T.R. Senthil Kumar

For Appellant: Shri M.K. Patel, ARFor Respondent: Shri Kamlesh Makwana, CIT-DR and Shri Ashok Kumar Suthar, Sr.DR
Section 143(3)Section 40A(3)Section 43BSection 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER ITA Nos. 813 & 987/Ahd/2017 Assessment Year: 2013-14 M/s.Gujarat Infrapipes Pvt. Vs. The Dy.CIT, Circle(1)(1), Ltd. Vadodara Plot No.89, GIDC Estate POR, Ramangamdi Vadodara - 391 243 PAN: AABCG 0795 J The Dy.CIT, Circle(1)(1), Vs. M/s.Gujarat Infrapipes Pvt. Vadodara Ltd. Plot No.89, GIDC Estate POR, Ramangamdi Vadodara - 391 243 (Appellant) PAN: AABCG 0795 J (Respondent) Assessee by : Shri M.K. Patel, AR Revenue by : Shri Kamlesh Makwana, CIT-DR and Shri Ashok…

Gujarat Infrapipes Pvt. Ltd., Vadodara vs. The Deputy Commissioner of Income Tax, Circle-1(1)(1), Vadodara

In the result, the appeal filed by the Revenue is hereby dismissed

ITA 813/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad03 Apr 2024AY 2013-14

Bench: Shri Waseem Ahmed & Shri T.R. Senthil Kumar

For Appellant: Shri M.K. Patel, ARFor Respondent: Shri Kamlesh Makwana, CIT-DR and Shri Ashok Kumar Suthar, Sr.DR
Section 143(3)Section 40A(3)Section 43BSection 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER ITA Nos. 813 & 987/Ahd/2017 Assessment Year: 2013-14 M/s.Gujarat Infrapipes Pvt. Vs. The Dy.CIT, Circle(1)(1), Ltd. Vadodara Plot No.89, GIDC Estate POR, Ramangamdi Vadodara - 391 243 PAN: AABCG 0795 J The Dy.CIT, Circle(1)(1), Vs. M/s.Gujarat Infrapipes Pvt. Vadodara Ltd. Plot No.89, GIDC Estate POR, Ramangamdi Vadodara - 391 243 (Appellant) PAN: AABCG 0795 J (Respondent) Assessee by : Shri M.K. Patel, AR Revenue by : Shri Kamlesh Makwana, CIT-DR and Shri Ashok…

Direct Media Distribution Ventures Pvt. Ltd., Mumbai vs. Pr.CIT - Range -6, Mumbai

In the result, the appeal of the assessee is allowed

ITA 2211/MUM/2019[2014-15]Status: DisposedITAT Mumbai04 Oct 2019AY 2014-15

Bench: Shri M.Balaganesh, Am & Shri Ram Lal Negi, Jm M/S. Direct Media Vs. Pr. Commissioner Of Distribution Ventures Pvt. Income Tax, Range-6 Ltd., Mumbai 18Th Floor, A-Wing Marathon Futurex N.M.Joshi Marg, Lower Parel Mumbai – 400 013 Pan/Gir No.Aadcd1940Q (Appellant) .. (Respondent)

Section 143(3)Section 14ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “D”, BENCH MUMBAI BEFORE SHRI M.BALAGANESH, AM & SHRI RAM LAL NEGI, JM M/s. Direct Media Vs. Pr. Commissioner of Distribution Ventures Pvt. Income Tax, Range-6 Ltd., Mumbai 18th Floor, A-Wing Marathon Futurex N.M.Joshi Marg, Lower Parel Mumbai – 400 013 PAN/GIR No.AADCD1940Q (Appellant) .. (Respondent) Assessee by Shri Percy Pardiwala / Shri Madhur Agarwal / Shri Jay Bhansali Revenue by Shri Rahul Raman Date of Hearing 03/09/2019 Date of Pronouncement 04/10/2019 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.2211/Mum/2019 for A.Y.2014-15 preferred by the…

(a) DP World (P) Ltd. v. DCIT (162 TTJ 446) — Cited in 3 Judgments | BharatTax