A) CIT v. ARK Corpn

Raviraj Relampaddu, Navi Mumbai vs. DCIT 23(1), Mumbai

In the result, all the three appeals filed by the assessee are allowed

Bench: Shri R.C. Sharma & Shri Ravish Sood

…IN THE INCOME TAX APPELLATE TRIBUNAL "B" Bench, Mumbai Before Shri R.C. Sharma, Accountant Member and Shri Ravish Sood, Judicial Member ITA Nos. 2916 to 2918/Mum/2016 (Assessment Year: 2010-11) Shri Raviraj Relempaddu Deputy Commissioner of A-204, A-Wing, 2nd Floor Income Tax - 23(1) Nikita Horizon, Plot No.5 Vs. Mumbai Sector-6, GhansoliNavi Mumbai 400701 PAN – AFDPR4214B Appellant Respondent Appellant by: Shri Devendra Jain Respondent by: Shri V. Janardhanan Date of Hearing: 04.05.2018 Date of Pronouncement: 11.05.2018 O R D E R Per Bench These are appeals filed by the assessee against the order of th…

Raviraj Relampaddu, Navi Mumbai vs. DCIT 23(1), Mumbai

In the result, all the three appeals filed by the assessee are allowed

Bench: Shri R.C. Sharma & Shri Ravish Sood

…IN THE INCOME TAX APPELLATE TRIBUNAL "B" Bench, Mumbai Before Shri R.C. Sharma, Accountant Member and Shri Ravish Sood, Judicial Member ITA Nos. 2916 to 2918/Mum/2016 (Assessment Year: 2010-11) Shri Raviraj Relempaddu Deputy Commissioner of A-204, A-Wing, 2nd Floor Income Tax - 23(1) Nikita Horizon, Plot No.5 Vs. Mumbai Sector-6, GhansoliNavi Mumbai 400701 PAN – AFDPR4214B Appellant Respondent Appellant by: Shri Devendra Jain Respondent by: Shri V. Janardhanan Date of Hearing: 04.05.2018 Date of Pronouncement: 11.05.2018 O R D E R Per Bench These are appeals filed by the assessee against the order of th…

Raviraj Relampaddu, Navi Mumbai vs. DCIT 23(1), Mumbai

In the result, all the three appeals filed by the assessee are allowed

Bench: Shri R.C. Sharma & Shri Ravish Sood

…IN THE INCOME TAX APPELLATE TRIBUNAL "B" Bench, Mumbai Before Shri R.C. Sharma, Accountant Member and Shri Ravish Sood, Judicial Member ITA Nos. 2916 to 2918/Mum/2016 (Assessment Year: 2010-11) Shri Raviraj Relempaddu Deputy Commissioner of A-204, A-Wing, 2nd Floor Income Tax - 23(1) Nikita Horizon, Plot No.5 Vs. Mumbai Sector-6, GhansoliNavi Mumbai 400701 PAN – AFDPR4214B Appellant Respondent Appellant by: Shri Devendra Jain Respondent by: Shri V. Janardhanan Date of Hearing: 04.05.2018 Date of Pronouncement: 11.05.2018 O R D E R Per Bench These are appeals filed by the assessee against the order of th…

Lake City Super Speciality Healthcare Pvt. Ltd., Thane vs. Addl. CIT (TDS), Thane

…आयकर अपीलीय अिधकरण “ ई” ” ” ” "यायपीठ मुंबई म"। आयकर अपीलीय अिधकरण "यायपीठ मुंबई म"। आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण "यायपीठ मुंबई म"। "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI सव"ी राजे", लेखा सद" एवं पवनिसंह "ाियक सद" Before Shri Rajendra, A.M. and Shri Pawan Singh,J.M. आयकर अपील सं./ITA No.2922/Mum/2016,िनधा"र िनधा"र िनधा"रण वष" िनधा"र ण वष" ण वष" /Assessment Year: 2009-10 ण वष" आयकर अपील सं./ITA No.2923/Mum/2016,िनधा"रण वष" िनधा"रण वष" /Assessment Year: 2009-10 िनधा"रण वष" िनधा"रण वष" आयकर अपील सं./ITA No.2924/Mum/2016,िनधा"रण वष" िनधा"रण वष" /Assessment Year: 2009-10 िनधा…