D.C.I.T. Central Cricle, Raipur vs. Mahamaya Steel Industries Ltd, Raipur
In the result, cross objections preferred by the assessee in CO
ITA 233/BIL/2014[2010-11]Status: DisposedITAT Raipur07 Nov 2019AY 2010-11
Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपील सं. / Ita Nos.232 To 235/Rpr/2014 धनधाारण वषा / Assessment Years : 2009-10 To 2012-13
For Appellant: Shri Veekaas S. SharmaFor Respondent: Shri Santosh Kumar
Section 132
…आयकर अपीलीय अधधकरण न्यायपीठ रायपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA Nos.232 to 235/RPR/2014 धनधाारण वषा / Assessment Years : 2009-10 to 2012-13 Deputy Commissioner of Income-tax, Central Circle, Raipur (C.G.) .......अपीलाथी / Appellant बनाम / V/s. M/s. Mahamaya Steel Industries Ltd., Mahamaya Tower, 3rd & 4th Floor, In front of Anupam Nagar, Near Varun Honda, G.E. Road, Raipur (C.G.) PAN: AABCR0695Q ……प्रत्यथी / Respondent CO Nos.32 to 35/RPR/2015 Assessment Years : 2009-10 to 2012-13 M/s.…