9A. In Sesa Goa Ltd. v. Jt. CIT

168 Taxmann 281High Court2008#16941 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2016 to 2025.

Sections most often in play

Section 142(1)Section 143(3)Section 147Section 148Section 57

Judgments citing 9A. In Sesa Goa Ltd. v. Jt. CIT

Purnagiri Rice Mills, Shahjahanpur vs. Income Tax Officer, Shahjahanpur

In the result, the appeal of the assessee is allowed

ITA 251/LKW/2017[2007-08]Status: DisposedITAT Lucknow26 Nov 2025AY 2007-08

Bench: Shri Kul Bharat & Shri Nikhil Choudharyआयकर अपील सं/ Ita No.251/Lkw/2017 ननिाारण वर्ा/ Assessment Year: 2007-08 Purnagiri Rice Mills, V. Income Tax Officer Meeran Pur Katra, Range-1(5), Shahajhanpur-242301. Shahajhanpur-242301. Pan:Aahfp6663R अपीलार्थी/(Appellant) प्रत्यर्थी/(Respondent) अपीलार्थी कक और से/Appellant By: Shri Saurabh Gupta, Ca प्रत्यर्थी कक और से /Respondent By: Shri R. R. N. Shukla, Addl. Cit(Dr) सुनवाई कक तारीख / Date Of Hearing: 28 10 2025 घोर्णा कक तारीख/ Date Of 26 11 2025 Pronouncement: आदेश / O R D E R

For Appellant: Shri Saurabh Gupta, CAFor Respondent: Shri R. R. N. Shukla, Addl. CIT(DR)
Section 143(3)Section 147Section 148

…आयकर अपीलीय अधिकरण ‘बी’ न्यायपीठ, लखनऊ। IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “B”, LUCKNOW श्री कुल भारत, उपाध्यक्ष एवं श्री ननखखल चौिरी, लेखा सदस्य के समछ BEFORE SHRI KUL BHARAT, VICE PRESIDENT AND SHRI NIKHIL CHOUDHARY, ACCOUNTANT MEMBER आयकर अपील सं/ ITA No.251/LKW/2017 ननिाारण वर्ा/ Assessment Year: 2007-08 Purnagiri Rice Mills, v. Income Tax Officer Meeran Pur Katra, Range-1(5), Shahajhanpur-242301. Shahajhanpur-242301. PAN:AAHFP6663R अपीलार्थी/(Appellant) प्रत्यर्थी/(Respondent) अपीलार्थी कक और से/Appellant by: Shri Saurabh Gupta, CA प्रत्यर्थी कक और से /Respondent by: Shri R. R. N. Shukla, Add…

ITO WD 20(3)(1), Mumbai vs. Unnosource Corporation, Mumbai

In the result, the Revenue’s appeals for assessment years 2005-06 to 2008-09 are dismissed

ITA 5659/MUM/2014[2008-09]Status: DisposedITAT Mumbai08 Jul 2016AY 2008-09

Bench: Shri Jason P. Boaz & Shri Sandeep Gosain

For Appellant: Shri S. Senthil KumaranFor Respondent: Shri Pradip Kapasi
Section 10Section 10ASection 143(1)Section 143(3)Section 144Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member ITA Nos. 5656 to 5659/Mum/2014 (Assessment Years: 2005-06 to 2008-09) Income Tax Officer-20(3)(1) M/s. Unnosource Corporation 605, 6th Floor 8, Madhuparag, NN Road Vs. Piramal Chambers 69, Swastik Society, JVPD Schme Parel, Mumbai 400012 Vile Parle (W), Mumbai 400056 PAN - AABFU5036B Appellant Respondent Appellant by: Shri S. Senthil Kumaran Respondent by: Shri Pradip Kapasi Date of Hearing: 30.05.2016 Date of Pronouncement: 08.07.2016 O R D E R Per Jason P. Boaz, A.…

ITO WD 20(3)(1), Mumbai vs. Unnosource Corporation, Mumbai

In the result, the Revenue’s appeals for assessment years 2005-06 to 2008-09 are dismissed

ITA 5658/MUM/2014[2007-08]Status: DisposedITAT Mumbai08 Jul 2016AY 2007-08

Bench: Shri Jason P. Boaz & Shri Sandeep Gosain

For Appellant: Shri S. Senthil KumaranFor Respondent: Shri Pradip Kapasi
Section 10Section 10ASection 143(1)Section 143(3)Section 144Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member ITA Nos. 5656 to 5659/Mum/2014 (Assessment Years: 2005-06 to 2008-09) Income Tax Officer-20(3)(1) M/s. Unnosource Corporation 605, 6th Floor 8, Madhuparag, NN Road Vs. Piramal Chambers 69, Swastik Society, JVPD Schme Parel, Mumbai 400012 Vile Parle (W), Mumbai 400056 PAN - AABFU5036B Appellant Respondent Appellant by: Shri S. Senthil Kumaran Respondent by: Shri Pradip Kapasi Date of Hearing: 30.05.2016 Date of Pronouncement: 08.07.2016 O R D E R Per Jason P. Boaz, A.…

ITO WD 20(3)(1), Mumbai vs. Unnosource Corporation, Mumbai

In the result, the Revenue’s appeals for assessment years 2005-06 to 2008-09 are dismissed

ITA 5657/MUM/2014[2006-07]Status: DisposedITAT Mumbai08 Jul 2016AY 2006-07

Bench: Shri Jason P. Boaz & Shri Sandeep Gosain

For Appellant: Shri S. Senthil KumaranFor Respondent: Shri Pradip Kapasi
Section 10Section 10ASection 143(1)Section 143(3)Section 144Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member ITA Nos. 5656 to 5659/Mum/2014 (Assessment Years: 2005-06 to 2008-09) Income Tax Officer-20(3)(1) M/s. Unnosource Corporation 605, 6th Floor 8, Madhuparag, NN Road Vs. Piramal Chambers 69, Swastik Society, JVPD Schme Parel, Mumbai 400012 Vile Parle (W), Mumbai 400056 PAN - AABFU5036B Appellant Respondent Appellant by: Shri S. Senthil Kumaran Respondent by: Shri Pradip Kapasi Date of Hearing: 30.05.2016 Date of Pronouncement: 08.07.2016 O R D E R Per Jason P. Boaz, A.…

ITO WD 20(3)(1), Mumbai vs. Unnosource Corporation, Mumbai

In the result, the Revenue’s appeals for assessment years 2005-06 to 2008-09 are dismissed

ITA 5656/MUM/2014[2005-006]Status: DisposedITAT Mumbai08 Jul 2016AY 2005-006

Bench: Shri Jason P. Boaz & Shri Sandeep Gosain

For Appellant: Shri S. Senthil KumaranFor Respondent: Shri Pradip Kapasi
Section 10Section 10ASection 143(1)Section 143(3)Section 144Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member ITA Nos. 5656 to 5659/Mum/2014 (Assessment Years: 2005-06 to 2008-09) Income Tax Officer-20(3)(1) M/s. Unnosource Corporation 605, 6th Floor 8, Madhuparag, NN Road Vs. Piramal Chambers 69, Swastik Society, JVPD Schme Parel, Mumbai 400012 Vile Parle (W), Mumbai 400056 PAN - AABFU5036B Appellant Respondent Appellant by: Shri S. Senthil Kumaran Respondent by: Shri Pradip Kapasi Date of Hearing: 30.05.2016 Date of Pronouncement: 08.07.2016 O R D E R Per Jason P. Boaz, A.…

9A. In Sesa Goa Ltd. v. Jt. CIT (168 Taxmann 281) — Cited in 5 Judgments | BharatTax