ACIT 1(1)(1), Mumbai vs. M/S Amazia Developers Pvt Ltd., Mumbai
In the result, the appeal filed by the revenue is hereby dismissed
ITA 593/MUM/2020[2013-14]Status: DisposedITAT Mumbai20 Oct 2021AY 2013-14
Bench: Shri Shamim Yahya, Am & Shri Amarjit Singh, Jm (Hearing Through Video Conferencing Mode) आयकर अपील सं/ I.T.A. No.593/Mum/2020 (निर्धारण वर्ा / Assessment Year: 2013-14) Acit-1(1)(1) बिधम/ M/S. Amazia Developers Pvt. 579, Aayakar Bhavan, M. K. Ltd. Vs. Road, Mumbai-400020. 109, G Wing, Akruti Commercial Complex, Centre Road, Midc Andheri (E), Mumbai-400093. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aahca6934H (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Revenue By Shri Brajendra Kumar (Dr) Assessee By: Shri Viral Doshi (Ar) सुनवाई की तारीख / Date Of Hearing: 09/08/2021 घोषणा की तारीख /Date Of Pronouncement: 20/10/2021 आदेश / O R D E R Per Amarjit Singh, Jm: The Revenue Has Filed The Present Appeal Against The Order Dated 15.11.2019 Passed By The Commissioner Of Income Tax (Appeals) -02 Mumbai [Hereinafter Referred To As The “Cit(A)”] Relevant To The A.Y.2013- 14. 2. The Revenue Has Raised The Following Grounds: -
For Appellant: Shri Viral Doshi (AR)
Section 143(1)Section 143(2)Section 143(3)Section 8O
…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI AMARJIT SINGH, JM (Hearing through Video Conferencing Mode) आयकर अपील सं/ I.T.A. No.593/Mum/2020 (निर्धारण वर्ा / Assessment Year: 2013-14) ACIT-1(1)(1) बिधम/ M/s. Amazia Developers Pvt. 579, Aayakar Bhavan, M. K. Ltd. Vs. Road, Mumbai-400020. 109, G Wing, Akruti Commercial Complex, Centre Road, MIDC Andheri (E), Mumbai-400093. स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAHCA6934H (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Revenue by Shri Brajendra Kumar (DR) Assessee by: Shri Viral Doshi (AR) सुनवाई की तारीख / Date…
