9 Asian Paints Ltd. v. DCIT

The Income Tax Officer, Ward-3(3)(1), Surat vs. Shri Gyanchand Sugamchand Jain, Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

The Income Tax Officer, Ward-3(3)(1), Surat vs. Shri Anil Ghanshyambhai Kumawat, Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

The Income Tax Officer, Ward-3(3)(1), Surat vs. Shri Anil Ghanshyambhai Kumawat, Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

The Income Tax Officer, Ward-3(3)(5), Surat vs. Shri Virendra Kumar Lodha, Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

Shri Naresh R. Pareek, Surat vs. The Income Tax Officer, Ward-3(3)(3), Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

Shri Sharad Y. Jain, Surat vs. The Income Tax Officer, Ward-3(3)(4), Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

Shri Gyanchand & Jain, Surat vs. The Income Tax Officer, Ward-3(3)(1), Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

Shri Anil G. Kumawat, Surat vs. The Income Tax Officer, Ward-3(3)(1), Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

Shri Anil G. Kumawat, Surat vs. The Income Tax Officer, Ward-3(3)(1), Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

Shri Virendra Kumar Lodha, Surat vs. The Income Tax Officer, Ward-3(3)(5), Surat

In the result, the appeal of the assessee for AY 2007-08 is partly allowed and the appeal of the revenue is dismissed

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Hearing In Virtual Court)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Virtual Court) ITA No. 1519 & 1520/Ahd /2017 (AY 2007-08 & 2008-09) I.T.O., Ward 3(3)(1), Anil Ghanshyambhai Kumawat, Room No. 418, Prop. of Kumawat Exports, 126, Vs 4thFloor,AyakarBhavan, Sardar Complex, Mini Bazar, Majura Gate, Varachha Road, Suart-395001. Surat-395003. PAN : ARNPK 7859 D Appellant / Revenue Respondent / assessee ITA No. 1383 & 1384/Ahd/2017 (AY 2007-08 & 2008-09) Anil G. Kumawat, I.T.O., Prop. of Kumawat Exports, Ward 3(3)(1), Vs 126, Sarda…

DCIT, Circle-1(1)(1), Surat vs. Diva Diamonds Pvt. Ltd, Surat

In the result, appeal filed by the assessee in ITA No

Bench: Shripawan Singh, Jm &Dr. A.L.Saini, Am आयकर अपीलसं./Ita No.128/Srt/2020 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) Deputy Commissioner Of Diva Diamonds Pvt.Ltd., Income-Tax, Circle-1(1)(1), 302, Gokul Building, Vs. Mahidharpura, Pipla Sherry, 1St Room No.108, Floor, Surat-395007 Aayakar Bhavan, Majura Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aadcd 1389 H (Appellant) (Respondent) Cross Objection No.13/Srt/2020 [Arising In Ita No.128/Srt/2020] ("नधा"रणवष" / Assessment Years: (2014-15) Diva Diamonds Pvt.Ltd., Deputy Commissioner Of 302, Gokul Building, Income-Tax, Circle-1(1)(1), Vs. Mahidharpura, Pipla Sherry, 1St Room No.108, Floor, Surat-395007 Aayakar Bhavan, Majura Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aadcd 1389 H (Applicant) (Respondent) आयकर अपीलसं./Ita No.313/Srt/2019 ("नधा"रणवष" / Assessment Years: (2014-15) Diva Diamonds Pvt. Ltd., Principal Cit-1,Surat 1St 302, Gokul Building, Room No.123, Floor, Vs. Mahidharpura, Pipla Sherry, Aayakar Bhavan, Majura Surat-395007 Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aadcd 1389 H (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRIPAWAN SINGH, JM &DR. A.L.SAINI, AM आयकर अपीलसं./ITA No.128/SRT/2020 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) Deputy Commissioner of Diva Diamonds Pvt.Ltd., Income-tax, Circle-1(1)(1), 302, Gokul Building, Vs. Mahidharpura, Pipla Sherry, 1st Room No.108, Floor, Surat-395007 Aayakar Bhavan, Majura Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AADCD 1389 H (Appellant) (Respondent) Cross Objection No.13/SRT/2020 [Arising in ITA No.128/SRT/2020] ("नधा"रणवष" / Assessment Years: (2014-15) Diva Diamonds Pvt.Ltd., Deputy…

Diva Diamonds Pvt. Ltd, Surat vs. Pr. Commissioner of Income Tax, Surat

In the result, appeal filed by the assessee in ITA No

Bench: Shripawan Singh, Jm &Dr. A.L.Saini, Am आयकर अपीलसं./Ita No.128/Srt/2020 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) Deputy Commissioner Of Diva Diamonds Pvt.Ltd., Income-Tax, Circle-1(1)(1), 302, Gokul Building, Vs. Mahidharpura, Pipla Sherry, 1St Room No.108, Floor, Surat-395007 Aayakar Bhavan, Majura Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aadcd 1389 H (Appellant) (Respondent) Cross Objection No.13/Srt/2020 [Arising In Ita No.128/Srt/2020] ("नधा"रणवष" / Assessment Years: (2014-15) Diva Diamonds Pvt.Ltd., Deputy Commissioner Of 302, Gokul Building, Income-Tax, Circle-1(1)(1), Vs. Mahidharpura, Pipla Sherry, 1St Room No.108, Floor, Surat-395007 Aayakar Bhavan, Majura Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aadcd 1389 H (Applicant) (Respondent) आयकर अपीलसं./Ita No.313/Srt/2019 ("नधा"रणवष" / Assessment Years: (2014-15) Diva Diamonds Pvt. Ltd., Principal Cit-1,Surat 1St 302, Gokul Building, Room No.123, Floor, Vs. Mahidharpura, Pipla Sherry, Aayakar Bhavan, Majura Surat-395007 Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aadcd 1389 H (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRIPAWAN SINGH, JM &DR. A.L.SAINI, AM आयकर अपीलसं./ITA No.128/SRT/2020 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) Deputy Commissioner of Diva Diamonds Pvt.Ltd., Income-tax, Circle-1(1)(1), 302, Gokul Building, Vs. Mahidharpura, Pipla Sherry, 1st Room No.108, Floor, Surat-395007 Aayakar Bhavan, Majura Gate, Surat-395001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AADCD 1389 H (Appellant) (Respondent) Cross Objection No.13/SRT/2020 [Arising in ITA No.128/SRT/2020] ("नधा"रणवष" / Assessment Years: (2014-15) Diva Diamonds Pvt.Ltd., Deputy…

Income Tax Officer, Ward-2(3)(7), Surat vs. Ashokkumar Mulchand Jain, Surat

In the result the ground No

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA Nos. 559 & 583 /SRT/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Ashokkumar Mulchand Jain, Vs. The ITO, Ward-2(3)(7), 1203, Ostwal Darshan building, Near Surat. Jesal Park, R N P Park, Bhaynder (East), District-Thane, Maharashtra-401105. (Assessee)/(Appellant) (Revenue)/(Respondent) The ITO, Ward-2(3)(7), Vs. Ashokkumar Mulchand Jain, Surat. 1203, Ostwal Darshan building, Near Jesal Park, R N P Park, Bhaynder (East), District-Thane, Maharashtra-401105. "थायीलेखासं./ज…

Ashokkumar Mulchand Jain, Thane vs. ITO, Ward-2(3)(7), Surat

In the result the ground No

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA Nos. 559 & 583 /SRT/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Ashokkumar Mulchand Jain, Vs. The ITO, Ward-2(3)(7), 1203, Ostwal Darshan building, Near Surat. Jesal Park, R N P Park, Bhaynder (East), District-Thane, Maharashtra-401105. (Assessee)/(Appellant) (Revenue)/(Respondent) The ITO, Ward-2(3)(7), Vs. Ashokkumar Mulchand Jain, Surat. 1203, Ostwal Darshan building, Near Jesal Park, R N P Park, Bhaynder (East), District-Thane, Maharashtra-401105. "थायीलेखासं./ज…

Shri Kushal R Jain, Surat vs. ITO-3(3)(3), Surat

In the result, appeals filed by the assessee in ITA Nos

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकरअपीलसं./Ita Nos. 420 & 504 /Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The Ito, Ward-2(3)(7), Prop. Of M/S Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The Ito, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. Of M/S Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abhpl0577D (Revenue) (Assessee) आयकरअपीलसं./Ita Nos. 215/Srt/2020 & 575/Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) Shri Kushal R. Jain, The Ito, Ward-3(3)(3), Vs. Prop. M/S Kunal Gems, C/O. Surat. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. (Assessee) (Revenue) The Ito, Ward-3(3)(3), Vs. Shri Kushal R. Jain, Surat. Prop. M/S Kunal Gems, C/O. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Advpj6155B (Revenue) (Assessee) Assessee By Shri Himanshu Gandhi, Ca Shri H. P. Meena, Cit(Dr) Respondent By Date Of Hearing 21/03/2022 Date Of Pronouncement 29/03/2022 आदेश / O R D E R Per Dr. A. L. Saini, Am: Captioned Cross Appeals Filed By The Assessees & Revenue, Pertaining To Assessment Year (Ay) 2007-08, Are Directed Against The Separate Orders Passed By The Learned Commissioner Of Income Tax (Appeals)-1, Surat [In Ita. 420 & 504, 575/Srt/2019 & 215/Srt/2020 Assessment Year: 2007-08 Gautam C. Jain & Kushal R. Jain Short “The Ld. Cit(A)”] Which In Turn Arise Out Of Separate Assessment Orders Passed By The Assessing Officer Under Section 143(3) R.W.S 147 Of The Income Tax Act, 1961 (Hereinafter Referred To As “The Act”).

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA Nos. 420 & 504 /SRT/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The ITO, Ward-2(3)(7), Prop. of M/s Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The ITO, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. of M/s Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABHPL0577D (Revenue) (Assessee) आयकरअपीलस…

ITO, Ward-3(3)(3), Surat vs. Kushal R Jain, Surat

In the result, appeals filed by the assessee in ITA Nos

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकरअपीलसं./Ita Nos. 420 & 504 /Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The Ito, Ward-2(3)(7), Prop. Of M/S Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The Ito, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. Of M/S Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abhpl0577D (Revenue) (Assessee) आयकरअपीलसं./Ita Nos. 215/Srt/2020 & 575/Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) Shri Kushal R. Jain, The Ito, Ward-3(3)(3), Vs. Prop. M/S Kunal Gems, C/O. Surat. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. (Assessee) (Revenue) The Ito, Ward-3(3)(3), Vs. Shri Kushal R. Jain, Surat. Prop. M/S Kunal Gems, C/O. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Advpj6155B (Revenue) (Assessee) Assessee By Shri Himanshu Gandhi, Ca Shri H. P. Meena, Cit(Dr) Respondent By Date Of Hearing 21/03/2022 Date Of Pronouncement 29/03/2022 आदेश / O R D E R Per Dr. A. L. Saini, Am: Captioned Cross Appeals Filed By The Assessees & Revenue, Pertaining To Assessment Year (Ay) 2007-08, Are Directed Against The Separate Orders Passed By The Learned Commissioner Of Income Tax (Appeals)-1, Surat [In Ita. 420 & 504, 575/Srt/2019 & 215/Srt/2020 Assessment Year: 2007-08 Gautam C. Jain & Kushal R. Jain Short “The Ld. Cit(A)”] Which In Turn Arise Out Of Separate Assessment Orders Passed By The Assessing Officer Under Section 143(3) R.W.S 147 Of The Income Tax Act, 1961 (Hereinafter Referred To As “The Act”).

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA Nos. 420 & 504 /SRT/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The ITO, Ward-2(3)(7), Prop. of M/s Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The ITO, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. of M/s Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABHPL0577D (Revenue) (Assessee) आयकरअपीलस…

ITO, Ward 2(3)(7), Surat vs. Gautamchand Chunilal Jain, Surat

In the result, appeals filed by the assessee in ITA Nos

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकरअपीलसं./Ita Nos. 420 & 504 /Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The Ito, Ward-2(3)(7), Prop. Of M/S Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The Ito, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. Of M/S Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abhpl0577D (Revenue) (Assessee) आयकरअपीलसं./Ita Nos. 215/Srt/2020 & 575/Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) Shri Kushal R. Jain, The Ito, Ward-3(3)(3), Vs. Prop. M/S Kunal Gems, C/O. Surat. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. (Assessee) (Revenue) The Ito, Ward-3(3)(3), Vs. Shri Kushal R. Jain, Surat. Prop. M/S Kunal Gems, C/O. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Advpj6155B (Revenue) (Assessee) Assessee By Shri Himanshu Gandhi, Ca Shri H. P. Meena, Cit(Dr) Respondent By Date Of Hearing 21/03/2022 Date Of Pronouncement 29/03/2022 आदेश / O R D E R Per Dr. A. L. Saini, Am: Captioned Cross Appeals Filed By The Assessees & Revenue, Pertaining To Assessment Year (Ay) 2007-08, Are Directed Against The Separate Orders Passed By The Learned Commissioner Of Income Tax (Appeals)-1, Surat [In Ita. 420 & 504, 575/Srt/2019 & 215/Srt/2020 Assessment Year: 2007-08 Gautam C. Jain & Kushal R. Jain Short “The Ld. Cit(A)”] Which In Turn Arise Out Of Separate Assessment Orders Passed By The Assessing Officer Under Section 143(3) R.W.S 147 Of The Income Tax Act, 1961 (Hereinafter Referred To As “The Act”).

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA Nos. 420 & 504 /SRT/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The ITO, Ward-2(3)(7), Prop. of M/s Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The ITO, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. of M/s Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABHPL0577D (Revenue) (Assessee) आयकरअपीलस…

Gautamchand Chunilal Jain, Surat vs. ITO, Ward-2(3)(7), Surat

In the result, appeals filed by the assessee in ITA Nos

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकरअपीलसं./Ita Nos. 420 & 504 /Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The Ito, Ward-2(3)(7), Prop. Of M/S Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The Ito, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. Of M/S Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abhpl0577D (Revenue) (Assessee) आयकरअपीलसं./Ita Nos. 215/Srt/2020 & 575/Srt/2019 ("नधा"रणवष" / Assessment Year: (2007-08) Shri Kushal R. Jain, The Ito, Ward-3(3)(3), Vs. Prop. M/S Kunal Gems, C/O. Surat. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. (Assessee) (Revenue) The Ito, Ward-3(3)(3), Vs. Shri Kushal R. Jain, Surat. Prop. M/S Kunal Gems, C/O. 901, Rajhans Tower, Mini Bazar, Varachha, Surat. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Advpj6155B (Revenue) (Assessee) Assessee By Shri Himanshu Gandhi, Ca Shri H. P. Meena, Cit(Dr) Respondent By Date Of Hearing 21/03/2022 Date Of Pronouncement 29/03/2022 आदेश / O R D E R Per Dr. A. L. Saini, Am: Captioned Cross Appeals Filed By The Assessees & Revenue, Pertaining To Assessment Year (Ay) 2007-08, Are Directed Against The Separate Orders Passed By The Learned Commissioner Of Income Tax (Appeals)-1, Surat [In Ita. 420 & 504, 575/Srt/2019 & 215/Srt/2020 Assessment Year: 2007-08 Gautam C. Jain & Kushal R. Jain Short “The Ld. Cit(A)”] Which In Turn Arise Out Of Separate Assessment Orders Passed By The Assessing Officer Under Section 143(3) R.W.S 147 Of The Income Tax Act, 1961 (Hereinafter Referred To As “The Act”).

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA Nos. 420 & 504 /SRT/2019 ("नधा"रणवष" / Assessment Year: (2007-08) (Virtual Court Hearing) Shri Gautam Chunilal Jain, Vs. The ITO, Ward-2(3)(7), Prop. of M/s Sai Star, 286, Laxmi Surat. Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. (Assessee) (Revenue) The ITO, Ward-2(3)(7), Vs. Shri Gautam Chunilal Jain, Surat. Prop. of M/s Sai Star, 286, Laxmi Nagar Society, Nr. Tikam Nagar, Lambe Hanuman Road, Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABHPL0577D (Revenue) (Assessee) आयकरअपीलस…