9, 10), Sumitomo Corpn. India (P.) Ltd. v. Addl. CIT

122 Taxmann 235Income Tax Appellate Tribunal2002#12079 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2020.

Judgments citing 9, 10), Sumitomo Corpn. India (P.) Ltd. v. Addl. CIT

Triveni Engineering & Industries Ltd., Noida vs. ACIT, New Delhi

ITA 1959/DEL/2016[2005-06]Status: DisposedITAT Delhi06 Aug 2020AY 2005-06

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 115JSection 143(1)Section 143(2)Section 14A

…1 ITA Nos. 1955 to 1959/Del/2016 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Triveni Engineering & Industries Vs Addl. CIT(A) Ltd. Range-16 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) ITA No. 1956 to 1959/DEL/2016 ( A.Y 2002-03 to 2005-06) Triveni Engineering & Industries Vs ACIT Ltd. Circle-16(1) 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) Appellant by Sh. Rohit…

Triveni Engineering & Industries Ltd., Noida vs. ACIT, New Delhi

ITA 1958/DEL/2016[2004-05]Status: DisposedITAT Delhi06 Aug 2020AY 2004-05

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 115JSection 143(1)Section 143(2)Section 14A

…1 ITA Nos. 1955 to 1959/Del/2016 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Triveni Engineering & Industries Vs Addl. CIT(A) Ltd. Range-16 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) ITA No. 1956 to 1959/DEL/2016 ( A.Y 2002-03 to 2005-06) Triveni Engineering & Industries Vs ACIT Ltd. Circle-16(1) 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) Appellant by Sh. Rohit…

Triveni Engineering & Industries Ltd., Noida vs. ACIT, New Delhi

ITA 1957/DEL/2016[2003-04]Status: DisposedITAT Delhi06 Aug 2020AY 2003-04

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 115JSection 143(1)Section 143(2)Section 14A

…1 ITA Nos. 1955 to 1959/Del/2016 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Triveni Engineering & Industries Vs Addl. CIT(A) Ltd. Range-16 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) ITA No. 1956 to 1959/DEL/2016 ( A.Y 2002-03 to 2005-06) Triveni Engineering & Industries Vs ACIT Ltd. Circle-16(1) 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) Appellant by Sh. Rohit…

Triveni Engineering & Industries Ltd., Noida vs. ACIT, New Delhi

ITA 1956/DEL/2016[2002-03]Status: DisposedITAT Delhi06 Aug 2020AY 2002-03

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 115JSection 143(1)Section 143(2)Section 14A

…1 ITA Nos. 1955 to 1959/Del/2016 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Triveni Engineering & Industries Vs Addl. CIT(A) Ltd. Range-16 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) ITA No. 1956 to 1959/DEL/2016 ( A.Y 2002-03 to 2005-06) Triveni Engineering & Industries Vs ACIT Ltd. Circle-16(1) 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) Appellant by Sh. Rohit…

Triveni Engineering & Industries Ltd., Noida vs. Addl. CIT, New Delhi

ITA 1955/DEL/2016[2001-02]Status: DisposedITAT Delhi06 Aug 2020AY 2001-02

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 115JSection 143(1)Section 143(2)Section 14A

…1 ITA Nos. 1955 to 1959/Del/2016 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Triveni Engineering & Industries Vs Addl. CIT(A) Ltd. Range-16 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) ITA No. 1956 to 1959/DEL/2016 ( A.Y 2002-03 to 2005-06) Triveni Engineering & Industries Vs ACIT Ltd. Circle-16(1) 8th Floor Express Trade Tower, New Delhi 15-16, Sector-16A Noida AABCT6370L (APPELLANT) (RESPONDENT) Appellant by Sh. Rohit…

ACIT, Moradabad vs. M/S. Jubilant Organosyes Ltd., Uttar Pradesh

The appeal is dismissed

ITA 4975/DEL/2012[2008-09]Status: DisposedITAT Delhi12 Mar 2019AY 2008-09

Bench: Smt Beena A. Pillai & Shri Prashant Maharishi

For Appellant: Shri R.M. Gupta, AdvFor Respondent: Shri J. K. Mishra, CIT DR
Section 115JSection 43(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SMT BEENA A. PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Assessment Year ITA No of AO ITA NO of Assessee 2000-01 NA 4410/Del/2003 2001-02 3426/Del/2003 NA 2002-03 1308/Del/2006 1271/Del/2006 2003-04 NA 2815/Del/2008 2004-05 3104/del/2008 3242/Del/2008 2005-06 3920/Del/2009 3724/ Del/2009 2006-07 3314/Del/2010 3393/Del/2010 2007-08 2479/Del/2011 2596/Del/2011 2008-09 4975/del/2012 4793/Del/2012 The Addl. Commissioner of Jubilant Life sciences Vs. Income Tax Limited & Formerly known as The Assistant Commissioner of M/s.…

ACIT, Moradabad vs. M/S Jubliant Organosys Ltd., Uttar Pradesh

The appeal is dismissed

ITA 2596/DEL/2011[2007-08]Status: DisposedITAT Delhi12 Mar 2019AY 2007-08

Bench: Smt Beena A. Pillai & Shri Prashant Maharishi

For Appellant: Shri R.M. Gupta, AdvFor Respondent: Shri J. K. Mishra, CIT DR
Section 115JSection 43(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SMT BEENA A. PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Assessment Year ITA No of AO ITA NO of Assessee 2000-01 NA 4410/Del/2003 2001-02 3426/Del/2003 NA 2002-03 1308/Del/2006 1271/Del/2006 2003-04 NA 2815/Del/2008 2004-05 3104/del/2008 3242/Del/2008 2005-06 3920/Del/2009 3724/ Del/2009 2006-07 3314/Del/2010 3393/Del/2010 2007-08 2479/Del/2011 2596/Del/2011 2008-09 4975/del/2012 4793/Del/2012 The Addl. Commissioner of Jubilant Life sciences Vs. Income Tax Limited & Formerly known as The Assistant Commissioner of M/s.…

Jubilant Organosys Ltd., Noida vs. Addl. CIT, Moradabad

The appeal is dismissed

ITA 2497/DEL/2011[2007-08]Status: DisposedITAT Delhi12 Mar 2019AY 2007-08

Bench: Smt Beena A. Pillai & Shri Prashant Maharishi

For Appellant: Shri R.M. Gupta, AdvFor Respondent: Shri J. K. Mishra, CIT DR
Section 115JSection 43(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SMT BEENA A. PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Assessment Year ITA No of AO ITA NO of Assessee 2000-01 NA 4410/Del/2003 2001-02 3426/Del/2003 NA 2002-03 1308/Del/2006 1271/Del/2006 2003-04 NA 2815/Del/2008 2004-05 3104/del/2008 3242/Del/2008 2005-06 3724/ Del/2009 3920/Del/2009 2006-07 3314/Del/2010 3393/Del/2010 2007-08 2497/Del/2011 2596/Del/2011 2008-09 4975/del/2012 4793/Del/2012 The Addl. Commissioner of Jubilant Life sciences Vs. Income Tax Limited & Formerly known as The Assistant Commissioner of M/s.…

9, 10), Sumitomo Corpn. India (P.) Ltd. v. Addl. CIT (122 Taxmann 235) — Cited in 8 Judgments | BharatTax