889. 7) Rajesh Kumar & Ors. v. DCIT (SC)

45 DTR 57Reported decision2010#17931 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2022 to 2022.

Judgments citing 889. 7) Rajesh Kumar & Ors. v. DCIT (SC)

889. 7) Rajesh Kumar & Ors. v. DCIT (SC) (45 DTR 57) — Cited in 5 Judgments | BharatTax