82 ITR 376 (SC)/CIT v. Menora Hosiery Works (P) Ltd.

150 ITR 28High Court1984#11127 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,421 Indian tax judgments — from 2015 to 2020.

Judgments citing 82 ITR 376 (SC)/CIT v. Menora Hosiery Works (P) Ltd.

82 ITR 376 (SC)/CIT v. Menora Hosiery Works (P) Ltd. (150 ITR 28) — Cited in 9 Judgments | BharatTax