81 (SC) (ii) CIT v. M.G. Motors

60 Taxmann.com 296High Court2015#16011 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2020 to 2022.

Judgments citing 81 (SC) (ii) CIT v. M.G. Motors

81 (SC) (ii) CIT v. M.G. Motors (60 Taxmann.com 296) — Cited in 6 Judgments | BharatTax