80-1 of the Act. CIT v. JIYAJEERAO COTTON MILLS LTD.

179 Taxmann 51High Court#12298 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2018.

Judgments citing 80-1 of the Act. CIT v. JIYAJEERAO COTTON MILLS LTD.

ACIT, Ludhiana vs. M/S Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 575/CHANDI/2009[2005-06]Status: DisposedITAT Chandigarh04 May 2018AY 2005-06

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

M/S Vardhman Textiles Ltd., Ludhiana vs. Addl. CIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 528/CHANDI/2009[2005-06]Status: DisposedITAT Chandigarh04 May 2018AY 2005-06

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

ACIT, Ludhiana vs. M/S Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 981/CHANDI/2008[2004-05]Status: DisposedITAT Chandigarh04 May 2018AY 2004-05

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

Vardhman Textiles Ltd., Ludhiana vs. JCIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 938/CHANDI/2008[2004-05]Status: DisposedITAT Chandigarh04 May 2018AY 2004-05

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

ACIT, Ludhiana vs. M/S Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 530/CHANDI/2008[2003-04]Status: DisposedITAT Chandigarh04 May 2018AY 2003-04

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

Vardhman Textile Ltd., Ludhiana vs. ACIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 475/CHANDI/2008[2003-04]Status: DisposedITAT Chandigarh04 May 2018AY 2003-04

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

ACIT, Ludhiana vs. Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 691/CHANDI/2007[2002-03]Status: DisposedITAT Chandigarh04 May 2018AY 2002-03

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

M/S Vardhman Textiles Ltd., Ludhiana vs. ACIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 681/CHANDI/2007[2002-03]Status: DisposedITAT Chandigarh04 May 2018AY 2002-03

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

80-1 of the Act. CIT v. JIYAJEERAO COTTON MILLS LTD. (179 Taxmann 51) — Cited in 8 Judgments | BharatTax