8 July 2019 9. DIT v. Abbey Business Services India Pvt Ltd.

22 Taxmann.com 174High Court#15331 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Judgments citing 8 July 2019 9. DIT v. Abbey Business Services India Pvt Ltd.

Pr. Commissioner of Income Tax vs. M/S Ibm Australia Limited

ITA/11/2025HC Karnataka01 Aug 2025

Bench: CHIEF JUSTICE,C M JOSHI

Section 260Section 9

…- 1 - HC-KAR NC: 2025:KHC:29878-DB ITA No. 11 of 2025 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE AND THE HON'BLE MR. JUSTICE C M JOSHI INCOME TAX APPEAL NO. 11 OF 2025 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) KORMANGALA BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE 1(1) KORMANGALA BANGALORE. …APPELLANTS (BY SRI SANMATHI INDRAKUMAR, ADVOCATE) AND: 1. M/S. IBM AUSTRALIA LIMITED C/O. IBM INDIA PRIVATE LI…

Pr. Commissioner of Income Tax vs. M/S Ibm Australia Limited

ITA/10/2025HC Karnataka01 Aug 2025

Bench: CHIEF JUSTICE,C M JOSHI

Section 260Section 9

…- 1 - HC-KAR NC: 2025:KHC:29877-DB ITA No. 10 of 2025 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE AND THE HON'BLE MR. JUSTICE C M JOSHI INCOME TAX APPEAL NO. 10 OF 2025 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) KORMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE 1(1) KORMANGALA, BANGALORE …APPELLANTS (BY SRI SANMATHI INDRAKUMAR, ADVOCATE) AND: 1. M/S. IBM AUSTRALIA LIMITED C/O. IBM INDIA PRIVATE LIMITED…

Pr. Commissioner of Income Tax vs. M/S. Ibm Corporation

ITA/99/2025HC Karnataka01 Aug 2025

Bench: CHIEF JUSTICE,C M JOSHI

Section 139(1)Section 148Section 260Section 9Section 9(1)(vii)

…- 1 - HC-KAR NC: 2025:KHC:29880-DB ITA No. 99 of 2025 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE AND THE HON'BLE MR. JUSTICE C M JOSHI INCOME TAX APPEAL NO. 99 OF 2025 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) KORMANGALA BANGALORE 2. THE JOINT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, CIRCLE 1(2) KORMANGALA BANGALORE …APPELLANTS (BY SRI SANMATHI INDRAKUMAR, ADVOCATE) AND: 1. M/S. IBM CORPORATION C/O. IBM INDIA PVT. LTD.…

Pr. Commissioner of Income Tax vs. M/S. Ibm Corporation

ITA/22/2025HC Karnataka01 Aug 2025

Bench: CHIEF JUSTICE,C M JOSHI

Section 260Section 9Section 9(1)(vii)

…- 1 - HC-KAR NC: 2025:KHC:29881-DB ITA No. 22 of 2025 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE AND THE HON'BLE MR. JUSTICE C M JOSHI INCOME TAX APPEAL NO. 22 OF 2025 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) KORAMANGALA, BANGALORE 2. THE JOINT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE 1 (2) KORAMANGALA, BANGALORE …APPELLANTS (BY SRI SANMATHI INDRAKUMAR, ADVOCATE) AND: 1. M/S. IBM CORPORATION C/O IBM INDIA PVT LTD BANGALORE - 56…

Pr Commisioner of Income Tax vs. M/S. Ibm United Kingdom

ITA/70/2025HC Karnataka01 Aug 2025

Bench: CHIEF JUSTICE,C M JOSHI

Section 139Section 148Section 260Section 9Section 9(1)(vii)

…- 1 - HC-KAR NC: 2025:KHC:29879-DB ITA No. 70 of 2025 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 1ST DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE AND THE HON'BLE MR. JUSTICE C M JOSHI INCOME TAX APPEAL NO. 70 OF 2025 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) KORAMANGALA BANGALORE. 2. THE JOINT COMMISSIONER COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE 1(2) KORAMANGALA BANGALORE. …APPELLANTS (BY SRI SANMATHI INDRAKUMAR, ADVOCATE) AND: 1. M/S. IBM UNITED KINGDOM C/O. IB…

Pr. Commissioner of Income Tax (International Taxation) vs. M/S Ibm Australia Limited

ITA/12/2025HC Karnataka31 Jul 2025

Bench: CHIEF JUSTICE,C M JOSHI

Section 260Section 9Section 9(1)(vii)

…- 1 - HC-KAR NC: 2025:KHC:29569-DB ITA No. 12 of 2025 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 31ST DAY OF JULY, 2025 PRESENT THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE AND THE HON'BLE MR. JUSTICE C M JOSHI INCOME TAX APPEAL NO. 12 OF 2025 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) KORMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE 1(1) KORMANGALA, BANGALORE. …APPELLANTS (BY SRI SANMATHI INDRAKUMAR, ADVOCATE) AND: 1. M/s. IBM AUSTRALIA LIMITED C/O. IBM INDIA PRIVATE LIMI…