8 ITR (1) 434 (Bangalore) (d) ACIT v. Doon Valley Motors

88 Taxmann.com 770Reported decision2017#21542 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Judgments citing 8 ITR (1) 434 (Bangalore) (d) ACIT v. Doon Valley Motors

Deputy Commissioner of Income Tax, Circle-11(1), Kolkata vs. South City Projects (Kolkata) Limited, Kolkata

In the result, the appeal of the revenue is dismissed

ITA 1096/KOL/2023[2020-21]Status: DisposedITAT Kolkata24 Oct 2024AY 2020-21

Bench: Shri Rajesh Kumar&Shri Pradip Kumar Choubey]

Section 36(1)(iii)

…आयकर अपील"य अ"धकरण, कोलकाता पीठ “बी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH: KOLKATA "ी राजेश कुमार, लेखा सट"य एवं "ी "द"प कुमार चौबे, "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member &Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 1096/Kol/2023 Assessment Year: 2020-21 DCIT, Circle-11(1), Kolkata Vs. South City Projects (Kolkata) Limited (PAN: AAACD 8933 A) ( अपीलाथ" ) Respondent / ""यथ" Appellant / Date of Hearing / सुनवाई 31.07.2024 क" "त"थ Date of Pronouncement/ 24.10.2024 आदेश उ"घोषणा क" "त"थ For the Appellant/ Shri Akkal Dudhwewala, A.R "नधा"रती क" ओर से Smt. Vid…

Orange Associates Pvt. Ltd., New Delhi vs. ACIT, Circle- 22(1), New Delhi

The appeal of the assessee stands allowed

ITA 5874/DEL/2017[2014-15]Status: DisposedITAT Delhi24 Sept 2021AY 2014-15

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Taranpreet Kohli, CAFor Respondent: Shri Gaurav Pundir, Senior DR

Section 40A(2)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘E’ : NEW DELHI) BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCE) ITA No.5874/Del./2017 (Assessment Year : 2014-15) M/s. Orange Associates Pvt. Ltd., vs. ACIT, Circle 22 (1), (formerly One source Education Pvt. Ltd.) New Delhi. 9, Near Telephone Exchange, Daryaganj, New Delhi – 110 002. (PAN : AAACS1177K) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Taranpreet Kohli, CA REVENUE BY : Shri Gaurav Pundir, Senior DR Date of Hearing : 20.09.2021 Date of Order : 24.09.2021 O R D E R PER KULDIP SI…

Orange Associates Pvt. Ltd., New Delhi vs. ACIT, New Delhi

The appeal of the assessee stands allowed

ITA 2091/DEL/2017[2012-13]Status: DisposedITAT Delhi05 Jan 2021AY 2012-13

Section 40(2)(b)Section 40A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’: NEW DELHI (Through Video Conferencing) BEFORE, SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Orange Associates Pvt. Asst. CIT, Ltd. Circle-22(1), (Formerly One Source Vs. New Delhi Education Pvt. Ltd.) 9, Near Telephone Exchange, Daryaganj, New Delhi-110 002. PAN –AAACS 1177K (Appellant) (Respondent) Appellant By Sh. Tanpreet Kohli, CA. Respondent by Ms. Rakhi Vimal, Sr. DR Date of Hearing 05.01.2021 Date of Pronouncement 05.01.2021 ORDER PER SUDHANSHU SRIVASTAVA, JM: This appeal is preferred by the assessee a…

DCIT, Circle - 11(1), Kolkata vs. M/S. Orbis Power Venture Pvt. Ltd., (Since Merged With India Power Corporation Ltd., Kolkata

In the result, the appeal of the Revenue is dismissed

ITA 1037/KOL/2018[2010-11]Status: DisposedITAT Kolkata10 Jul 2019AY 2010-11

For Appellant: Shri A.K. Nayak, DRFor Respondent: Ms. Ruchira Lakhatia, ACA

Section 143(2)

…I.T.A No.1037/Kol/2018 M/s Orbis Power Venture Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: KOLKATA Before: Shri J. Sudhakar Reddy, Accountant Member and Shri S.S. Viswanethra Ravi, Judicial Member I.T.A No.1037/Kol/2018 (Assessment Year: 2010-11) DCIT, Cir-11(1), Kolkata Appellant Vs M/s Orbis Power Venture Pvt. Ltd. Respondent [PAN: AABCO1322P] For the Appellant : Shri A.K. Nayak, DR For the Respondent : Ms. Ruchira Lakhatia, ACA Date of hearing : 22.04.2019 Date of pronouncement : 10.07.2019 ORDER PER Shri S.S. Viswanethra Ravi, JM: This appeal by the Revenue against the order dated 28.02.2018…