763 (All) 14 Mod Creations (P.) Ltd. v. ITO

121 Taxmann.com 6High Court2012#22211 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 143(3)Section 144B Section 263 Section 68

Judgments citing 763 (All) 14 Mod Creations (P.) Ltd. v. ITO

Dattatray Hanmantrao Desai, Karad vs. Principal Commissioner of Income Tax, Pune

In the result, the appeal filed by the assessee is dismissed

ITA 1240/PUN/2024[2018-19]Status: DisposedITAT Pune28 May 2025AY 2018-19

Bench: Shri R. K. Panda & Ms Astha Chandraassessment Year : 2018-19

For Appellant: Shri Ashok B NawalFor Respondent: Shri Amol Khairnar, CIT-DR

Section 143(3)Section 263Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND MS ASTHA CHANDRA, JUDICIAL MEMBER Assessment Year : 2018-19 Dattatray Hanmantrao Desai PCIT, Pune-3 G8, Pandurang Bhavan, Near Dominose Pizza, Vs. Malkapur, Karad – 415110, Maharashtra PAN : AHLPD3766G (Appellant) (Respondent) Assessee by : Shri Ashok B Nawal Department by : Shri Amol Khairnar, CIT-DR Date of hearing : 07-05-2025 Date of pronouncement : 28-05-2025 O R D E R PER R. K. PANDA, VP : This appeal filed by the assessee is directed against the order dated 28.03.2024 passed u/s 263 of the Income Tax…

Atos It Services Private Limited, Bangalore vs. Assistant Commissioner of Income Tax, Circle-1(1)(1), Bangalore

In the result, the appeal filed by the assessee stands partly allowed

ITA 294/BANG/2022[2017-18]Status: DisposedITAT Bangalore27 Mar 2023AY 2017-18

For Respondent: Shri Dhanesh Bafna, CA &

Section 143Section 143(3)Section 144C(13)Section 92BSection 92CSection 92D

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No. 294/Bang/2022 Assessment Year : 2017-18 M/s. Atos IT Services Pvt. Ltd., The Assistant 5th Floor, Campus-B, Commissioner of Plot 8B, RMZ Centennial, Income Tax, ITPL Main Road, Circle – 1(1)(1), Whitefield, Vs. Bangalore. Bangalore – 560 048. PAN: AAACX1727G APPELLANT RESPONDENT : Shri Dhanesh Bafna, CA & Assessee by Ms. Riddhi Maru, CA Revenue by : Ms. Neera Malhotra, CIT-DR Date of Hearing : 23-03-2023 Date of Pronouncement : 27-03-2023 ORDER PER BEENA PILL…

M/S Isg Novasoft Technologies Limited, Bangalore vs. Deputy Commissioner of Income Tax Circle-3(1)(1), Bangalore

In the result, the assessee’s appeal is partly allowed for statistical purposes

ITA 3284/BANG/2018[2014-15]Status: DisposedITAT Bangalore18 Mar 2021AY 2014-15

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri P.C. Khincha, CAFor Respondent: Ms. Neera Malhotra, CIT(DR)(ITAT), Bengaluru

Section 143(3)Section 234BSection 92BSection 92CSection 92C(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER IT(TP)A No.3284/Bang/2018 Assessment year: 2014-15 ISG Novasoft Technologies Ltd., Vs. The Deputy Commissioner Maruthi Sapphire, 2nd Floor, of Income Tax, 128/9, HAL Airport Road, Circle 3(1)(1), Murugeshpalya, Bangalore. Bangalore – 560 018. PAN: AABCI 24488Q APPELLANT RESPONDENT Appellant by : Shri P.C. Khincha, CA Respondent by : Ms. Neera Malhotra, CIT(DR)(ITAT), Bengaluru. Date of hearing : 17.03.2021 Date of Pronouncement : 18.03.2021 O R D E R Per Chandr…