740 (Ahmedabad Tribu) Sunpack Barrier Films (P.) Ltd. v. A.Director of Income Tax

162 Taxmann.com 200Reported decision2024#22926 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 381,123 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 115BAASection 119(2)(b)Section 143(1)Section 250Section 139(1)Section 115BABSection 115JBSection 21AE

Issues it is cited on

section 115babsection 115bbasection 115baadomestic companysection 119(2)section 119(2)(b)assistant directorsection 119section 32chief commissionersection 115bbsection 115b

Judgments citing 740 (Ahmedabad Tribu) Sunpack Barrier Films (P.) Ltd. v. A.Director of Income Tax

ACIT, Circle-3, Thane, Ashar It Park Thane vs. Magic Kraft Private Limited, Vasai East

ITA 4338/MUM/2025[2023-24]Status: DisposedITAT Mumbai13 Oct 2025AY 2023-24

Bench: Shri Sandeep Gosain & Shri Prabhash Shankar

Section 115BSection 143(1)Section 1ISection 250

…1 IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER I.T.A. No. 4327 & 4338/Mum/2025 Assessment Year: 2023-24 ACIT, Circle -3 Vs Magik Kraft Pvt Ltd Ashar IT Park, Sr. No. 161, H.No. A/2, Thane. Pelhar, Vasai East, Vasai-Virar PAN – AAICM6942N (Appellant) (Respondent) CO. No.242 & 257/Mum/2025 (Arising out of ITA No. 4327 & 4338/Mum/2025) Assessment Year: 2023-24 Magik Kraft Pvt Ltd Vs ACIT, Circle -3 Sr. No. 161, H.No. Ashar IT Park, A/2, Pelhar, Vasai Thane. East, Vasai-Virar PAN – AAICM6942N (Appellant) (Respondent)…

ACIT, Circle-3, Thane, Ashar, It Park vs. Magic Kraft Private Limited, Vasai East

ITA 4327/MUM/2025[2023-24]Status: DisposedITAT Mumbai13 Oct 2025AY 2023-24

Bench: Shri Sandeep Gosain & Shri Prabhash Shankar

Section 115BSection 143(1)Section 1ISection 250

…1 IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER I.T.A. No. 4327 & 4338/Mum/2025 Assessment Year: 2023-24 ACIT, Circle -3 Vs Magik Kraft Pvt Ltd Ashar IT Park, Sr. No. 161, H.No. A/2, Thane. Pelhar, Vasai East, Vasai-Virar PAN – AAICM6942N (Appellant) (Respondent) CO. No.242 & 257/Mum/2025 (Arising out of ITA No. 4327 & 4338/Mum/2025) Assessment Year: 2023-24 Magik Kraft Pvt Ltd Vs ACIT, Circle -3 Sr. No. 161, H.No. Ashar IT Park, A/2, Pelhar, Vasai Thane. East, Vasai-Virar PAN – AAICM6942N (Appellant) (Respondent)…

General Industrial Contros Ltd., Pune vs. DCIT Circle 8, Pune

In the result, the order of the CIT(A) is set aside, and the appeal of the assessee is partly allowed

ITA 38/PUN/2025[2021-22]Status: DisposedITAT Pune25 Apr 2025AY 2021-22

Bench: Dr.Dipak P. Ripote & Shri Vinay Bhamore

Section 115BSection 139(1)Section 143(1)Section 143(1)(a)Section 250Section 36(1)(va)

…आयकर अपीलीय अिधकरण ”ए” "ायपीठ पुणेम"। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “A” :: PUNE BEFORE DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.38/PUN/2025 िनधा"रण वष" / Assessment Year: 2021-22 General Industrial Controls Pvt. V The DCIT, Ltd., s Circle-8, Pune. T-107, MIDC, Pune City, Pune, Bhosari I.E.S.O. Maharashtra – 411026. PAN: AAACG6241J Appellant/ Assessee Respondent / Revenue Assessee by Shri Kishor B Phadke – AR Revenue by Shri Ramnath P Murkunde – DR Date of hearing 23/04/2025 Date of pronouncement 25/04/2025 आदेश/ ORDER PER DR. DIPA…

740 (Ahmedabad Tribu) Sunpack Barrier Films (P.) Ltd. v. A.Director of Income Tax (162 Taxmann.com 200) — Cited in 3 Judgments | BharatTax