723 (SC) and Welspun India Ltd. v. Dy. CIT, CC-22

DCIT Central Circle 2(2), Mumbai vs. M/S. Suchir Chemicals Pvt.Ltd, Mumbai

In the result, appeal filed by the revenue is dismissed

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Bledcit – Central Circle – 2(2) V. M/S. Suchir Chemicals Pvt. Ltd., Old Cgo Building 2Nd Floor, Shiv Ashish Room No. 806, 8Th Floor Andheri Prade, Mumbai – 400005 M.K. Road, Mumbai Pan: Aafcs3798F (Appellant) (Respondent) Assessee Represented By : Shri Rushabh Mehta Department Represented By : Shri Chetan M. Kacha

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER DCIT – Central Circle – 2(2) V. M/s. Suchir Chemicals Pvt. Ltd., Old CGO Building 2nd Floor, Shiv Ashish Room No. 806, 8th Floor Andheri Prade, Mumbai – 400005 M.K. Road, Mumbai PAN: AAFCS3798F (Appellant) (Respondent) Assessee Represented by : Shri Rushabh Mehta Department Represented by : Shri Chetan M. Kacha Date of Hearing : 11.10.2022 Date of Pronouncement : 05.01.2023 O R D E R PER S. RIFAUR RAHMAN (AM) 1. This appeal is filed by the revenue a…

Joint CIT (OSD) Cent Cir. 1(4), Mumbai vs. Grasim Industries Ltd., Mumbai

In the result, all the appeals of the Revenue are dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘G‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI AMARJIT SINGH, JUDICIAL MEMBER ITA No.2156/Mum/2016 (Assessment Year :1997-98) ITA No.2154/Mum/2016 (Assessment Year :1999-00) & JCIT(OSD)-Central Circle Vs. M/s. Grasim Industries 1(4), Mumbai Limited Room No.902, 9th Floor Corporate Finance Division Old CGO Building Aditya Birla Centre A Wing, 2nd Floor M.K.Road, Churchgate SK Ahire Marg, Worli Mumbai – 400 020 Mumbai – 30 PAN/GIR No. AAACG4464B (Appellant) .. (Respondent) Revenue by Shri J.D. Mistry,Senior Advocate and Shri Ronak Doshi Assessee by Shri…

Jt. CIT (OSD), CC -6 (3), Mumbai vs. Advent Developer Pvt. Ltd., Mumbai

The appeal of the revenue is dismissed

Bench: Shri Amarjit Singh, Am & Ms. Kavitha Rajagopal, Jm (Virtual Court Hearing) आयकरअपीलसं./ I.T.A. No. 3066/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2010-11) M/S Advent Developers Jt. Cit (Osd), Cc-6(3) R. No. 1926, 19Th Floor, Pvt. Ltd. Cts-12A/28A, 12A/29 Tp Air India Bldg, Nariman बिधम/ 33, Advent Atria, Point, Mumbai-400 021 Vs. Chincholi Bunder Road, Malad(W), Mumbai-400 064 स्थायीलेखासं./जीआइआरसं./ Pan No. Aafca3158H (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant : Shri Vishwas Mehendale, Ld. Ar By प्रत्यथीकीओरसे/Respondent : Ms. Shailja Rai, Ld. Dr By सुनवाईकीतारीख/ : 02.02.2022 Date Of Hearing घोषणाकीतारीख / : 16.03.2022 Date Of Pronouncement आदेश / O R D E R Per Kavitha Rajagopal: This Appeal Filed By The Revenue Challenges The Impugned Order Dated 23.02.2018 Passed By Ld. Commissioner Of Income Tax (Appeals) – 54, Mumbai In Short Referred As „Ld. Cit(A)‟ In 2

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, AM, & Ms. KAVITHA RAJAGOPAL, JM (Virtual Court Hearing) आयकरअपीलसं./ I.T.A. No. 3066/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2010-11) M/s Advent Developers Jt. CIT (OSD), CC-6(3) R. No. 1926, 19th floor, Pvt. Ltd. CTS-12A/28A, 12A/29 tp Air India Bldg, Nariman बिधम/ 33, Advent Atria, Point, Mumbai-400 021 Vs. Chincholi Bunder Road, Malad(W), Mumbai-400 064 स्थायीलेखासं./जीआइआरसं./ PAN No. AAFCA3158H (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant : Shri Vishwas Mehendale, Ld. AR by प्रत्यथीकीओरसे/Respondent…

Mahendra Brothers Exports Private Limited, Mumbai vs. Deputy Commissioner of Income Tax - Central Circle 1(2), Mumbai

In the result, the appeal filed by the assessee is hereby ordered to be partly allowed

Bench: Shri Amarjit Singh, Jm & Shri Manoj Kumar Aggarwal, Am आयकर अपील सं/ I.T.A. No.5218/Mum/2018 (निर्धारण वर्ा / Assessment Year: 2008-09) बिधम/ Mahendra Brothers Exports Dcit-Central Circle-1(2) 904, 9Th Floor, Old Cgo Pvt. Ltd. Vs. Ce-7011-15, 8Th Floor, Building, M.K. Road, Bharat Diamond Bourse, Mumbai-400020. Bandra Kurla Complex, Bandra (E), Mumbai- 400051. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aafcm0246E (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Assessee By: Shri Karan Lala Revenue By: Ms. Jothilakshmi Nayak (Dr) सुनवाई की तारीख / Date Of Hearing: 10/02/2020 घोषणा की तारीख /Date Of Pronouncement: 19/03/2020 आदेश / O R D E R Per Amarjit Singh, Jm: The Assessee Has Filed The Present Appeal Against The Order Dated 20.06.2018 Passed By The Commissioner Of Income Tax (Appeals) - 48, Mumbai [Hereinafter Referred To As The “Cit(A)”] Relevant To The A.Y.2008- 09. 2. The Assessee Has Raised The Following Grounds: -

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं/ I.T.A. No.5218/Mum/2018 (निर्धारण वर्ा / Assessment Year: 2008-09) बिधम/ Mahendra Brothers Exports DCIT-Central Circle-1(2) 904, 9th Floor, Old CGO Pvt. Ltd. Vs. CE-7011-15, 8th Floor, Building, M.K. Road, Bharat Diamond Bourse, Mumbai-400020. Bandra Kurla Complex, Bandra (E), Mumbai- 400051. स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAFCM0246E (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Assessee by: Shri Karan Lala Revenue by: Ms. Jothilakshmi Nayak (DR) सुनवाई की तारीख / Date…