70 Taxman 69 (Delhi), CIT v. Kundari Investment Ltd.

130 Taxmann 689High Court#22363 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2017 to 2023.

Judgments citing 70 Taxman 69 (Delhi), CIT v. Kundari Investment Ltd.

Kalubhai Dulabhai Golaviya, Surat vs. The Deputy Commissioner of Income Tax, Circle-2, Surat

In the result, ground raised by the assessee is allowed

ITA 619/SRT/2018[2014-15]Status: DisposedITAT Surat30 Mar 2023AY 2014-15

Bench: Shri Pawan Singh, Jm &Dr. A.L.Saini, Am आयकर अपीलसं./It(Ss)A No.15 & Ita No.619/Srt/2018 (िनधा"रणवष" / Assessment Years: (2011-12 &2014-15) (Virtual Court Hearing) Shri Kalubhai Dulabhai Golaviya Deputy Commissioner Of Income-Tax, B/1-2, Jalaram Society, B/H. Central Circle-2, Aaykar Bhavan, Vs. Gurunagar Society, Varachha Majura Gate, Surat-395001 Road, Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Ablpp 5116 A (अपीलाथ" /Appellant) (""थ" /Respondent)

For Appellant: Shri Ashwin K Parekh, C.AFor Respondent: Shri Ashok B.Koli, CIT-DR &

Section 132Section 143(2)Section 143(3)Section 153ASection 45(3)Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM &DR. A.L.SAINI, AM आयकर अपीलसं./IT(SS)A No.15 & ITA No.619/SRT/2018 (िनधा"रणवष" / Assessment Years: (2011-12 &2014-15) (Virtual Court Hearing) Shri Kalubhai Dulabhai Golaviya Deputy Commissioner of Income-tax, B/1-2, Jalaram Society, B/h. Central Circle-2, Aaykar Bhavan, Vs. Gurunagar Society, Varachha Majura Gate, Surat-395001 Road, Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABLPP 5116 A (अपीलाथ" /Appellant) (""थ" /Respondent) िनधा"रती की ओर से /Assessee by : Shri Ashwin K Parekh, C.A. राज" की ओर से Respondent by : Shri Ashok B…

Assistant Commissioner of Income Tax, Cir.2(1)(1), Surat vs. M/S Galaxi Filaments, Surat

In the result, the appeal of the Revenue is dismissed

ITA 35/SRT/2022[2017-18]Status: DisposedITAT Surat30 Jan 2023AY 2017-18

Bench: Shri Pawan Singh, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.35/Srt/2022 (िनधा"रणवष" / Assessment Year: (2017-18) (Physical Court Hearing) Assistant Commissioner Of M/S Galaxy Filaments Income-Tax, Circle-2(1)(1), Room 13-14, Sanskruti Industrial Vs. 6Th No.612, Floor, Aayakar Estate, Nr. Diamond Rose Bhavan, Nr. Majura Gate, Surat- Nursery, Laskana, Surat-395013 395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aapfg 6252 M (Assessee ) (Respondent)

For Appellant: Shri Rasesh Shah, C.AFor Respondent: Shri Vinod Kuamr, Sr-D.R

Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.35/SRT/2022 (िनधा"रणवष" / Assessment Year: (2017-18) (Physical Court Hearing) Assistant Commissioner of M/s Galaxy Filaments Income-tax, Circle-2(1)(1), Room 13-14, Sanskruti Industrial Vs. 6th No.612, Floor, Aayakar Estate, Nr. Diamond Rose Bhavan, Nr. Majura Gate, Surat- Nursery, Laskana, Surat-395013 395001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAPFG 6252 M (Assessee ) (Respondent) "नधा"रती क" ओर से /Assessee by : Shri Rasesh Shah, C.A राज"व क" ओर से /Respondent by : Shri Vinod Kuamr, Sr-D.…

Bhag Chand Chhabra HUF, Kolkata vs. ITO, Ward 34(1), Kolkata

In the result, the appeal of the assessee is partly allowed

ITA 652/KOL/2017[2013-14]Status: DisposedITAT Kolkata31 Oct 2017AY 2013-14

Bench: Shri P.M. Jagtap

Section 115BSection 133(6)Section 68

…I.T.A. No. 652/KOL./2017 Assessment year: 2013-2014 Page 1 of 12 IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA ‘SMC’ BENCH, KOLKATA Before Shri P.M. Jagtap, Accountant Member I.T.A. No. 652/KOL/2017 Assessment Year: 2013-2014 Bhag Chand Chhabra, HUF.....................................................Appellant 26, Strand Road, Kolkata-700 001 [PAN: AAEHB 3652 H] -Vs.- Income Tax Officer,…..............................…………….................Respondent Ward-34(1), Kolkata, Aayakar Bhawan (Poorva), 110, Shanti Pally, Kolkata-700 107 Appearances by: Shri Rakesh Jain, FCA, for the assessee Shri Soumyajit Dasgupta,…