681 (Kar.) Syndicate Bank Ltd. v. CIT 155

153 ITR 282High Court#22735 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2023.

Judgments citing 681 (Kar.) Syndicate Bank Ltd. v. CIT 155

Dy. Commissioner of Income Tax-41(2)(1), Mumbai vs. Sangeeta Dilip Patil, Mumbai

In the result, the appeal of the Revenue is dismissed

ITA 551/MUM/2023[2013-2014]Status: DisposedITAT Mumbai27 Apr 2023AY 2013-2014

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal () Assessment Year: 2013-14 Dy. Cit-41(2)(1), Sangeeta Dilip Patil, Room No. 623, 6Th Floor, 111, Marathon Max Kautilya Bhavan, Bandra Kurla Vs. Mulund Goregoan Link Complex, Bandra (E), Road, Mulund (W), Mumbai-400051. Mumbai-400080. Pan No. Aatpp 1470 C Appellant Respondent Assessee By : Mr. Fenil Bhatt, Ar Revenue By : Dr. Kishor Dhule, Cit-Dr : Date Of Hearing 25/04/2023 : Date Of Pronouncement 27/04/2023 Order

For Appellant: Mr. Fenil Bhatt, ARFor Respondent: Dr. Kishor Dhule, CIT-DR

Section 28

…CIT West Coast Electric Supply Corporation Ltd Vs CIT 107 ITR 483 (Mad.) 107 ITR 483 (Mad.) vi. Syndicate Bank Ltd Vs CIT 155 [TR 681 (Kar.) Syndicate Bank Ltd Vs CIT 155 [TR 681 (Kar.) Syndicate Bank Ltd Vs CIT 155 [TR 681 (Kar.) vii. Indian Bank Ltd Vs CIT 153 ITR 282 (Mad.) Indian Bank Ltd Vs CIT 153 ITR 282 (Mad.) Indian Bank Ltd Vs CIT 153 ITR 282 (Mad.) viii. ACIT vs. Savita N. Mandhana & Ors., ITA No. ACIT vs. Savita N. Mandhana & Ors., ITA No. ACIT vs. Savita N. Mandhana & Ors., ITA No. 3900/Mum/2010 3900/Mum/2010 ix. Rohitasava Chand Rohitasava Chand Vs. CIT 306 ITR 242 (Del.) Vs. CIT 306 ITR 242 (Del.)…

ACIT 26 (3), Mumbai vs. Sangeeta Dilip Patil, Mumbai

In the result, the appeal of the Revenue is dismissed

ITA 6557/MUM/2019[2015-16]Status: DisposedITAT Mumbai23 Feb 2023AY 2015-16

Bench: Shri Aby T Varkey () & Shri Om Prakash Kant () Assessment Year: 2015-16 Acit-26(3), Sangeeta Dilip Patil, R. No. 332, 3Rd Floor, Kautilya 1204, Park Royale, Madan Bhavan, Bandra Kurla Complex, Vs. Mohan Malviye Road, Bandra East, Mulund (W), Mumbai-400051. Mumbai-400080. Pan No. Aatpp 1470 C Appellant Respondent Assessee By : Mr. Madhur Agrawal, Ar Revenue By : Smt. Nilu Jaggi, Cit-Dr : Date Of Hearing 25/01/2023 : Date Of Pronouncement 23/02/2023

For Appellant: Mr. Madhur Agrawal, ARFor Respondent: Smt. Nilu Jaggi, CIT-DR

Section 28(11)(a)

…CIT 107 West Coast Electric Supply Corporation Ltd Vs CIT 107 ITR 483 (Mad.) ITR 483 (Mad.) vi. Syndicate Bank Ltd Vs CIT 155 [TR 681 (Kar.) Syndicate Bank Ltd Vs CIT 155 [TR 681 (Kar.) Syndicate Bank Ltd Vs CIT 155 [TR 681 (Kar.) vii. Indian Bank Ltd Vs CIT 153 ITR 282 (Mad.) Indian Bank Ltd Vs CIT 153 ITR 282 (Mad.) viii. ACIT vs. Savita N. Mandhana & Ors., ITA No. ACIT vs. Savita N. Mandhana & Ors., ACIT vs. Savita N. Mandhana & Ors., 3900/Mum/2010 3900/Mum/2010 ix. Rohitasava Chand Vs. CIT 306 ITR 242 (Del.) Rohitasava Chand Vs. CIT 306 ITR 242 (Del.) Rohitasava Chand Vs. CIT 306 ITR 242 (Del.) x. CIT Vs. Sa…

Pranay Godha, Mumbai vs. ACIT CC 5(2), Mumbai

In the result we are in agreement with a finding of Ld

ITA 1185/MUM/2020[2016-17]Status: DisposedITAT Mumbai10 Aug 2022AY 2016-17

For Appellant: Sh. Mani Jain/Prateek JainFor Respondent: Sh. Vinay Sinha, CIT-DR

Section 28

…s West Coast Chemicals and Industries Ltd 46 ITR 135 (S.C) IV) CIT Vs Mugni Ram Bangur and Co 57 ITR 299 (S.C) V) West Coast Electric Supply Corporation Ltd Vs CIT 107 ITR 483 (Mad.) vi) Syndicate Bank Ltd Vs CIT 155 ITR 681 (Kar.) vii) Indian Bank Ltd Vs CIT 153 ITR 282 (Mad.) viii) ACIT vs. Savita N. Mandhana & Ors., ITA No. 3900/Mum/2010 ix) Rohitasava Chand Vs. CIT 306 ITR 242 (Del.) x) CIT Vs. Saroj Kumar Poddar 279 ITR 573 (Cal.) xi) CIT Vs. Shiv Raj Gupta 372 ITR 337 (Del.) 13. The jurisdictional ITAT in the case of similar facts, held in the case of Hami Aspi Balsara Vs ACIT 126 ITD 100, held as under “Ad…