675 12. Digi 1 Electronics (P) Ltd (2023) (Born HC) Pradeep Kumar Agrawal v. ITO, Ward- Dhamtari

148 Taxmann.com 184High Court2023#19188 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2023 to 2025.

Issues it is cited on

Judgments citing 675 12. Digi 1 Electronics (P) Ltd (2023) (Born HC) Pradeep Kumar Agrawal v. ITO, Ward- Dhamtari

675 12. Digi 1 Electronics (P) Ltd (2023) (Born HC) Pradeep Kumar Agrawal v. ITO, Ward- Dhamtari (148 Taxmann.com 184) — Cited in 4 Judgments | BharatTax