666 (Indore-Trib.) (b) Om Parkash Nahar v. ITO

127 Taxmann.com 735Reported decision2021#16668 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 115BBE Section 143(3)Section 69A

Judgments citing 666 (Indore-Trib.) (b) Om Parkash Nahar v. ITO

SACHIDANANDAIAH GANESH,TAMIL NADU vs. INCOME-TAX OFFICER WARD 1, HOSUR, HOSUR

In the result, the appeal filed by the assessee is allowed

ITA 190/CHNY/2025[2017-18]Status: DisposedITAT Chennai06 Jun 2025AY 2017-18

Bench: Shri Manu Kumar Giri & Shri S. R. Raghunathaआयकर अपील सं./Ita No.:190/Chny/2025 िनधा"रण वष" / Assessment Year: 2017-18 Sachidanandaiah Ganesh, Income Tax Officer, 37, Vaniyar Street, Vs. Ward 1, Kelamangalam, Hosur. Krishnagiri, Tamil Nadu- 635 113. [Pan: Ajipg-9330-N] (अपीलाथ"/Appellant) (""थ"/Respondent)

For Appellant: Shri. Sandeep Chalapathy, C.AFor Respondent: Ms. Anitha Addl.C.I.T

Section 143(3)Section 69A

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, CHENNAI "ी मनु कुमार िग"र, "ाियक सद" एवं "ी एस. आर. रघुनाथा, लेखा सद" के सम" BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI S. R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.:190/Chny/2025 िनधा"रण वष" / Assessment Year: 2017-18 Sachidanandaiah Ganesh, Income Tax Officer, 37, Vaniyar Street, vs. Ward 1, Kelamangalam, Hosur. Krishnagiri, Tamil Nadu- 635 113. [PAN: AJIPG-9330-N] (अपीलाथ"/Appellant) (""थ"/Respondent) अपीलाथ" की ओर से/Appellant by : Shri. Sandeep Chalapathy, C.A. ""थ" की ओर से/Respondent by : Ms. A…

MR GAURAV AJMERA,RATLAM vs. DCIT CENTRAL CIRCLE -2, INDORE

Accordingly. Thus, this ground is allowed partly for statistical purpose

ITA 71/IND/2022[2017-18]Status: DisposedITAT Indore01 Sept 2023AY 2017-18

Bench: Shri Vijay Pal Rao & Shri B.M. Biyaniassessment Year: 2017-18 Mr. Gaurav Ajmera, Dcit, बनाम/ 38, Ram Mohalla, Central Circle 2, Ratlam Indore. Vs. (Assessee / Appellant) (Revenue / Respondent) Pan: Aglpa8863C Assessee By Shri Pawan Ved, Advocate & Ar Revenue By Shri Ashish Porwal, Sr. Dr Date Of Hearing 13.06.2023 Date Of Pronouncement 01.09.2023

Section 115BSection 131Section 132(4)Section 132ASection 143(3)Section 153ASection 153DSection 234ASection 271A

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER Assessment Year: 2017-18 MR. Gaurav Ajmera, DCIT, बनाम/ 38, Ram Mohalla, Central Circle 2, Ratlam Indore. Vs. (Assessee / Appellant) (Revenue / Respondent) PAN: AGLPA8863C Assessee by Shri Pawan Ved, Advocate & AR Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 13.06.2023 Date of Pronouncement 01.09.2023 आदेश / O R D E R Per B.M. Biyani, A.M.: Feeling aggrieved by appeal-order dated 10.03.2022 passed by learned Commissioner o…

RUBINA AMIN MERCHANT,MUMBAI vs. INCOME TAX OFFICER, WARD 23(3)(2), MUMBAI

In the result, appeal filed by the assessee is allowed

ITA 2848/MUM/2022[2017-2018]Status: DisposedITAT Mumbai31 Mar 2023AY 2017-2018

Bench: Shir Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blerubina Amin Merchant V. Income Tax Officer – 23(3)(1) Room No. 118, 1St Floor 71, Monalisa Apartments Matru Mandir, Tardev Road St. John Baptist Road Mumbai – 400 007 Opp. Mt. Marry Steps, Bandra (W) Mumbai - 400050 Pan: Afopm6147F (Appellant) (Respondent) Assessee Represented By : Ms. Vinitha Shah Department Represented By : Shri Ashish Kumar Deharia

Section 115BSection 143(1)Section 143(2)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI BEFORE SHIR KULDIP SINGH, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Rubina Amin Merchant v. Income Tax Officer – 23(3)(1) Room No. 118, 1st Floor 71, Monalisa Apartments Matru Mandir, Tardev Road St. John Baptist Road Mumbai – 400 007 Opp. Mt. Marry Steps, Bandra (W) Mumbai - 400050 PAN: AFOPM6147F (Appellant) (Respondent) Assessee Represented by : Ms. Vinitha Shah Department Represented by : Shri Ashish Kumar Deharia Date of Hearing : 03.01.2023 Date of Pronouncement : 31.03.2023 O R D E R PER S. RIFAUR RAHMAN (…

SHRIMATI PARMJIT KAUR,TARAN TARAN vs. INCOME TAX OFFICER WARD 5(4), AMRITSAR

In the result, the appeal filed by the assessee is allowed

ITA 101/ASR/2020[2011-12]Status: DisposedITAT Amritsar26 Sept 2022AY 2011-12

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: NoneFor Respondent: Sh. Ghansham Sharma, Sr. DR

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 101/Asr/2020 Assessment Year: 2011-12 Smt. Paramjit Kaur Vs. Income Tax Officer, W/o Charan Singh Ward 5(4), Amritsar Patti Mangat Tarsikka, Tarn Taran [PAN: CQBPK 2684K] (Appellant) (Respondent) Appellant by : None Respondent by: Sh. Ghansham Sharma, Sr. DR Date of Hearing: 13.09.2022 Date of Pronouncement: 26.09.2022 ORDER Per Dr. M. L. Meena, AM: This appeal has been filed by the assessee against the order dated 01.10.2019 passed by the Ld…

CHIDIPOTHU SRINIVASA RAO ,PRAKASAM vs. INCOME TAX OFFICERS,WARD-1, ONGOLE

In the result, the appeal of the assessee is partly allowed

ITA 294/HYD/2022[2013-14]Status: DisposedITAT Hyderabad29 Aug 2022AY 2013-14

Bench: Shri Laliet Kumarassessment Year: 2013-14 Chidipothu Srinivasa Rao, Vs. The Income Tax Officer, Edara, Prakasam District. Ward – 1, Ongole. Pan : Aispc9563C. (Appellant) (Respondent) Assessee By: Ms. Sandhya, Advocate Revenue By: Shri Ajith Kumar Laskar Date Of Hearing: 29.08.2022 Date Of Pronouncement: 29.08.2022

For Appellant: Ms. Sandhya, AdvocateFor Respondent: Shri Ajith Kumar Laskar

Section 133(6)Section 142(1)Section 143(2)Section 143(3)Section 147Section 148Section 271(1)(c)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “SMC”, HYDERABAD BEFORE SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Year: 2013-14 Chidipothu Srinivasa Rao, Vs. The Income Tax Officer, Edara, Prakasam District. Ward – 1, Ongole. PAN : AISPC9563C. (Appellant) (Respondent) Assessee by: Ms. Sandhya, Advocate Revenue by: Shri Ajith Kumar Laskar Date of hearing: 29.08.2022 Date of pronouncement: 29.08.2022 O R D E R Per Laliet Kumar, J.M. The appeal of the assessee for A.Y 2013-14 arises from the Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi’s order dated 31.05.2022 inv…