M/S. ORIENTAL BANK OF COMMERCE,GURGAON vs. ADDL.CIT, NEW DELHI
In the result, both the appeals of the assessee and both the appeals of
ITA 6795/DEL/2013[2008-09]Status: DisposedITAT Delhi27 Dec 2016AY 2008-09
Bench: : Shri I.C. Sudhir & Shri L.P. Sahu
For Appellant: Sh. KVSR Krishna, CAFor Respondent: Smt. Anupama Anand, CIT/DR
Section 14A
…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘E.’ NEW DELHI BEFORE : SHRI I.C. SUDHIR, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA No. 6795 & 6796/Del./2013 Asstt. Year : 2008-09 & 2009-10 Oriental Bank of Commerce, vs. Addl. CIT, Range-13, Central Accounts Office, Plot No. 5, New Delhi. Sector-32, Institutional Area, Gurgaon. (PAN: AAACO 0191M). ITA No. 242 & 243/Del./2014 Asstt. Year : 2008-09 & 2009-10 Addl. CIT, Range-13, vs. Oriental Bank of Commerce, New Delhi. Central Accounts Office, Plot No. 5, Sector-32, Institutional Area, Gurgaon. (Appellant) (Respondent) Assessee by : Sh. KVS…