6. HSBC Bank (Mauritius) Ltd. v. DCIT (Int. Tax)

9 Taxmann.com 174Reported decision#21579 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing 6. HSBC Bank (Mauritius) Ltd. v. DCIT (Int. Tax)

6. HSBC Bank (Mauritius) Ltd. v. DCIT (Int. Tax) (9 Taxmann.com 174) — Cited in 4 Judgments | BharatTax