6 COMMISSIONER OF INCOME TAX, BANGALORE v. MAXIM INDIA INTEGRATED CIRCUIT DESIGN (P) Ltd.

202 Taxmann 365High Court2011#17163 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2015 to 2022.

Judgments citing 6 COMMISSIONER OF INCOME TAX, BANGALORE v. MAXIM INDIA INTEGRATED CIRCUIT DESIGN (P) Ltd.

DCIT 4(3)(1), Mumbai vs. The Rialto Exim P. Ltd, Mumbai

In the result, Ground No.1 raised by the Revenue is dismissed

ITA 1444/MUM/2016[2011-12]Status: DisposedITAT Mumbai16 Sept 2022AY 2011-12

Bench: Shri Amit Shukla & Shri Gagan Goyal

For Appellant: Sh. Dharmvir Yadav, CIT-DRFor Respondent: None

Section 10Section 10ASection 143Section 143(2)Section 4Section 4(11)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA No.6478/Mum/2016 (A.Y. 2013-14) DCIT 4(3)(1), Room No. 649, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai-400020. ...... Appellant Vs. M/s The Rialto Exim Pvt. Ltd. 907, Jewel World, Kalbadevi Road, Mumbai-400002 PAN: AAECR8915L ..... Respondent Appellant by : Sh. Dharmvir Yadav, CIT-DR Respondent by : None Date of hearing : 20/06/2022 Date of pronouncement : 16/09/2022 ORDER PER GAGAN GOYAL, A.M: These two appeals by the Revenue are directed against the order of Ld.…

The Commissioner of Income-Tax vs. M/S Altair Engineering India P Ltd

The appeals are disposed off

ITA/327/2011HC Karnataka19 Nov 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 10ASection 260Section 80H

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 19TH DAY OF NOVEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON'BLE MR. JUSTICE K. NATARAJAN INCOME TAX APPEAL No.327 of 2011 c/w INCOME TAX APPEAL No.59 of 2012 IN ITA No.327/2011 BETWEEN 1. THE COMMISSIONER OF INCOME-TAX, C.R. BUILDING, QUEENS ROAD, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-11(1), C.R. BUILDING, QUEENS ROAD, BANGALORE. ... APPELLANTS (BY SRI K.V. ARAVIND, ADVOCATE) AND M/S. ALTAIR ENGINEERING INDIA P. LTD., C/O. G…

The Commissioner of Income Tax vs. M/S Altair Engineering India (P) Ltd

The appeals are disposed off

ITA/59/2012HC Karnataka19 Nov 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 10ASection 260Section 80H

ITO, New Delhi vs. M/S. Opk E Services Pvt. Ltd., New Delhi

In the result, Departmental appeal is dismissed

ITA 6976/DEL/2014[2010-11]Status: DisposedITAT Delhi26 Sept 2017AY 2010-11

Bench: Shri Bhavnesh Saini & Shri L. P. Sahu. I. T. Appeal No. 6976/Del/2014 Assessment Year : 2010–11. Income Tax Officer, M/S. Opk E Services Pvt. Ltd., Ward : 19 (1), Vs. C–117, Okhla Industrial Area, New Delhi. Phase–I, New Delhi – 110 020. Pan : Aaaco 8419 L (Appellant) (Respondent)

For Appellant: Shri Parveen Jindal, C. AFor Respondent: Ms. Rekha Vimal, Sr. D. R

Section 10ASection 10BSection 1U

…1 I. T. Appeal No. 6976/Del/2014 Assessment Year : 2010–11. IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCHES: “E” NEW DELHI ] BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI L. P. SAHU, ACCOUNTANT MEMBER. I. T. Appeal No. 6976/Del/2014 Assessment Year : 2010–11. Income Tax Officer, M/s. OPK E Services Pvt. Ltd., Ward : 19 (1), Vs. C–117, Okhla Industrial Area, New Delhi. Phase–I, New Delhi – 110 020. PAN : AAACO 8419 L (Appellant) (Respondent) Assessee by : Shri Parveen Jindal, C. A.; Department by : Ms. Rekha Vimal, Sr. D. R.; Date of Hearing : 25.09.2017 Date of Pronouncement : 26.09.2017 O R D…

Commissioner of Income Tax-III vs. M/S. Quest Informatics Pvt Ltd

The appeals are dismissed

ITA/189/2014HC Karnataka05 Jan 2015

Bench: B.VEERAPPA,N.KUMAR

Section 10ASection 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF JANUARY, 2015 PRESENT THE HON' BLE MR. JUSTICE N.KUMAR AND THE HON' BLE MR. JUSTICE B. VEERAPPA Income Tax Appeal 189/2014 C/w. Income Tax Appeal Nos.188/2014 & 190/2014 ITA No.189/2014 BETWEEN: 1. Commissioner of Income Tax-III, C.R. Buildings, Queens Road, Bangalore-560 001 2. Deputy Commissioner of Income, Circle-12(2), Bangalore ... Appellants (By Sri E.I. Sanmathi, Advocate) AND: M/s. Quest Informatics Pvt. Ltd., No.960, II Main Road, IV Block, Rajajinagar, Bangalore-5…